Chhattisgarh High Court GST Judgments — 2025

30 judgments.

• Ishak Shah v. Union Of INDIA

  Record only

  MCRC/8616/2025·7 Dec 2025

• Shri Swastik Traders v. State Of Chhattisgarh

  Record only

  WPT/174/2025·17 Nov 2025

• Abhay Parakh v. State Of Chhattisgarh

  Record only

  WPT/175/2025·17 Nov 2025

• Abhay Parakh v. State Of Chhattisgarh

  Record only

  WPT/176/2025·17 Nov 2025

• Cheema Local Carrier And Construction v. Assistant Commissioner SGST, Mahasamund

  Record only

  WPT/51/2021·11 Nov 2025

• Cheema Bricks v. Assistant Commissioner S G S T

  Record only

  WPT/52/2021·11 Nov 2025

• Cheema Trading Company v. Assistant Commissioner S G S T

  Record only

  WPT/53/2021·11 Nov 2025

• M/S Shubham Sales v. State Of Chhattisgarh

  Record only

  WPT/130/2025·30 Oct 2025

• M/S Ajay Traders v. State Of Chhattisgarh

  Record only

  WPT/135/2025·30 Oct 2025

• Ankit Singh v. State Of Chhattisgarh

  Record only

  MCRC/8411/2025·16 Oct 2025

• Keshkal G.N. INDIA Bauxite Mines And Minerals Limited v. State Of Chhattisgarh

  Record only

  WPC/1142/2023·15 Oct 2025

• Harsh Wadhwani Proprietor Vijay Laxmi Trade Company v. Additional Director General

  Record only

  WPT/148/2025·15 Oct 2025

• Mishra Tours And Travels v. State Of Chhattisgarh

  Record only

  WPC/5381/2025·13 Oct 2025

• Aman Singh v. Director General Goods And Service Tax Intelligence (Dggi) Raipur Zone Officer

  Record only

  MCRCA/1065/2025·9 Oct 2025

• M/S Kunal Bsbk Joint Venture PVT LTD. v. Commissioner

  Record only

  REVP/320/2025·5 Oct 2025

• Aman Kumar Agrawal v. State Of Chhattisgarh

  Record only

  MCRC/6555/2025·11 Sept 2025

• Jinchandra Enterprises v. State Of Chhattisgarh

  Record only

  WPC/4701/2025·3 Sept 2025

• Shubham Kumar v. Union Of INDIA

  Record only

  MCRC/5751/2025·20 Aug 2025

• Nishant Sahu v. State Of Chhattisgarh

  Record only

  MCRC/6435/2025·13 Aug 2025

• Vinishma Technologies PVT. LTD v. State Of Chhattisgarh

  Record only

  WPC/4263/2025·10 Aug 2025

• Ajay Singh v. Union Of INDIA

  Record only

  MCRC/5246/2025·30 Jul 2025

• South Eastern Coalfields Limited v. Principal Commissioner

  Record only

  WA/494/2023·21 Jul 2025

• Vinay Kumar Tandan v. Union Of INDIA

  Record only

  MCRC/4821/2025·16 Jul 2025

• M/S Ashoka Buildcon Limited v. Commissioner Of Commercial Tax

  Record only

  TAXC/96/2023·7 Jul 2025

• M/S Adhiraj Cements (A Partnership Firm) v. Principal Commissioner

  Record only

  WPT/29/2025·11 Jun 2025

• Alligare Chem Private Limited v. State Of Chhattisgarh

  Record only

  WPT/76/2025·21 May 2025

• Union Of INDIA v. M/S Jagdalpur Motors

  Record only

  WA/56/2023·25 Mar 2025

• Rohit Singla v. Sio (Senior Intelligence Officer)

  Record only

  MCRC/8694/2024·22 Jan 2025

• M/S. Abhiram Marketing Services Limited v. Union Of INDIA

  Record only

  WPT/5/2025·9 Jan 2025

• M/S Lucent Inron And Steel Traders v. Union Of INDIA

  Record only

  WPT/212/2024·1 Jan 2025