Chhattisgarh High Court GST Judgments — 2026

68 judgments.

• Lns Dhanraj Tobacco Export v. The Commissioner Of Central GST And Central Excise

  Full text

  TAXC/64/2026·15 Sept 2026

• Lns Dhanraj Tobacco Export v. The Commissioner Of Central GST And Cental Excise

  Full text

  TAXC/62/2026·15 Sept 2026

• L N S Dhanraj Tobacco Export v. The Commissioner Of Central G S T And Central Excise

  Full text

  TAXC/63/2026·15 Sept 2026

• Lns Enterprises v. The Commissioner Of Central G S T And Central Excise G S T Building

  Full text

  TAXC/66/2026·15 Sept 2026

• Adeshwar Chauradiya v. State Of Chhattisgarh

  Full text

  MCRC/7427/2026·14 Sept 2026

• Shree Hanumant Steel Traders v. Assistant Commissioner

  Full text

  WPT/15/2026·8 Sept 2026

• Shree Hanumant Steel Traders v. Assistant Commissioner

  Full text

  WPT/12/2026·8 Sept 2026

• Shree Hanumant Steel Traders v. Assistant Commissioner

  Full text

  WPT/11/2026·8 Sept 2026

• Harish Wadhwani v. Directorate General Of Goods And Service Tax Intelligence/Dggi

  Full text

  MCRC/6572/2026·30 Aug 2026

• Jaideep Singh Chandel v. Superintendent (Preventive)

  Full text

  MCRC/6868/2026·30 Aug 2026

• Abhishek Pathak v. State Of Chhattisgarh

  Full text

  MCRC/7231/2026·23 Aug 2026

• Rohan Tanna v. Directorate General Of Goods And Services Tax Intelligence

  Full text

  MCRC/6734/2026·19 Aug 2026

• Dhirendra Singh v. Office Of The Principal Commissioner

  Full text

  MCRCA/1235/2026·30 Jul 2026

• Chandan Gupta v. Directorate General Of Goods And Service Tax Intelligence / Dggi

  Full text

  MCRC/5936/2026·28 Jul 2026

• Shri Rawatpura Sarkar Institute Of Nursing v. Indian Nursing Council

  Full text

  WPC/1458/2026·20 Jul 2026

• Bilasa Institute Of Nursing v. Indian Nursing Council

  Full text

  WPC/1405/2026·20 Jul 2026

• Mother Teresa College Of Nursing v. Indian Nursing Council

  Full text

  WPC/1244/2026·20 Jul 2026

• M/S Rakesh Kumar Jain v. Union Of INDIA

  Full text

  WPT/260/2023·16 Jul 2026

• N.N. Wires And Steels Private Limited v. The Assistant Commissioner

  Full text

  WPT/109/2021·15 Jul 2026

• M/S Shri Shyam Trading Company v. Commissioner Of Chhattisgarh State Tax

  Record only

  WPT/140/2021·15 Jul 2026

• Neeraj Agrawal v. State Of Chhattisgarh

  Full text

  MCRCA/1059/2026·14 Jul 2026

• Neeraj Agrawal v. State Of Chhattisgarh

  Full text

  CRMP/1546/2026·14 Jul 2026

• M/S Satyanarayan Enterprises v. State Of Chhattisgarh

  Full text

  WPT/254/2021·13 Jul 2026

• M/S Current Crafts v. Chhattisgarh State Power Distribution Company Limited

  Full text

  WPC/3411/2026·2 Jul 2026

• Nishant Sahu v. State Of Chhattisgarh

  Record only

  CRMP/1451/2026·15 Jun 2026

• Aman Singh v. Director General Goods And Service Tax Intelligence (Dggi) Raipur Zone Officer

  Full text

  MCRC/3019/2026·14 Jun 2026

• Vandana Global LTD. v. Principal Commissiioner Central GST

  Full text

  WPT/115/2019·7 May 2026

• Prasidhnarayan Singh v. The Deputy Commissioner Of Central Goods And Service Tax And Central Excise

  Full text

  WPT/79/2025·23 Apr 2026

• Chandrasekhar Chandrakar v. Directorate General Of Goods And Service Tax Intelligence (Dggi)

  Full text

  MCRCA/368/2026·19 Apr 2026

• Rohan Tanna v. Union Of INDIA

  Full text

  MCRCA/353/2026·19 Apr 2026

• Santosh Wadhwani v. Directorate General Of Goods And Service Tax Intelligence/Dggi

  Full text

  MCRC/2070/2026·9 Apr 2026

• M/S Jai Balaji Industries Limited v. Joint Commissioner (Appeal) State Tax

  Full text

  WPT/111/2022·7 Apr 2026

• Nirmala Metallics PVT. LTD. v. State Of Chhattisgarh

  Record only

  WPT/170/2022·5 Apr 2026

• Nirmal Metallics PVT. LTD. v. State Of Chhattisgarh

  Record only

  WPT/171/2022·5 Apr 2026

• Anil Singh v. Union Of INDIA

  Record only

  MCRC/1482/2026·31 Mar 2026

• M/S Shriaman Agrovet PVT. LTD. v. State Of Chhattisgarh

  Record only

  WPC/614/2023·26 Mar 2026

• M/S Maruti Feeds v. State Of Chhattisgarh

  Record only

  WPC/4430/2023·26 Mar 2026

• Rashtriya Gudakhu Factory v. State Of Chhattisgarh

  Record only

  WPC/1376/2023·26 Mar 2026

• Agrawal Gudakhu Factory v. State Of Chhattisgarh

  Record only

  WPC/1106/2023·26 Mar 2026

• Agrawal Gudakhu Factory v. State Of Chhattisgarh

  Record only

  WPC/64/2023·26 Mar 2026

• Vardhaman Trading v. State Of Chhattisgarh

  Record only

  WPC/1713/2023·26 Mar 2026

• Suraj Gudakhu Karkhana, A Proprietorship Firm v. State Of Chhattisgarh

  Record only

  WPC/98/2023·26 Mar 2026

• M/S Swastik Cattle Feed Industries v. State Of Chhattisgarh

  Record only

  WPC/2519/2023·26 Mar 2026

• Ajanta Gudakhu Udyog v. State Of Chhattisgarh

  Record only

  WPC/152/2023·26 Mar 2026

• M/S Sholey Coke And Briquettes v. State Of Chhattisgarh

  Record only

  WPC/1032/2024·26 Mar 2026

• M/S Single Point Solutions v. State Of Chhattisgarh

  Record only

  WPC/218/2023·26 Mar 2026

• M/S. Shubham Trading Company v. State Of Chhattisgarh

  Record only

  WPC/2480/2023·26 Mar 2026

• Pasupati Agrovet Private Limited v. State Of Chhattisgarh

  Record only

  WPC/4236/2025·26 Mar 2026

• M/S Shri Surya Feeds PVT. LTD. v. State Of Chhattisgarh

  Record only

  WPC/2748/2024·26 Mar 2026

• Tirumala Balaji Alloys LTD. v. State Of Chhattisgarh

  Record only

  WPC/2099/2023·26 Mar 2026

• Sun And Sun Cattle Feed PVT. LTD. v. State Of Chhattisgarh

  Record only

  WPC/498/2023·26 Mar 2026

• Rameshwar Cattle Feed Industries v. State Of Chhattisgarh

  Record only

  WPC/1943/2023·26 Mar 2026

• Maa Banbhori Global Ventures Private Limited v. State Of Chhattisgarh

  Record only

  WPC/1897/2025·26 Mar 2026

• Shree Balaji Enterprises v. State Of Chhattisgarh

  Record only

  WPC/536/2026·26 Mar 2026

• Siddhi Deal Trade PVT. LTD. v. State Of Chhattisgarh

  Record only

  WPC/380/2023·26 Mar 2026

• M/S Sadashiv Cattle Feed Industries v. State Of Chhattisgarh

  Record only

  WPC/2533/2023·26 Mar 2026

• Vardhaman Trading Company v. State Of Chhattisgarh

  Record only

  WPC/1898/2025·26 Mar 2026

• Annapurna Gudakhu Karkhana v. State Of Chhattisgarh

  Record only

  WPC/813/2023·26 Mar 2026

• Aryan Feeds PVT. LTD. v. State Of Chhattisgarh

  Record only

  WPC/817/2023·26 Mar 2026

• M/S Kedia Trading v. State Of Chhattisgarh

  Record only

  WPC/3580/2022·26 Mar 2026

• M/S Raman Agro Exports PVT. LTD. v. State Of Chhattisgarh

  Record only

  WPC/211/2023·26 Mar 2026

• M/S Arihant Feeds v. State Of Chhattisgarh

  Record only

  WPC/2481/2023·26 Mar 2026

• Harish Wadhwani v. Directorate General Of GST Intelligence ( Dggi)

  Record only

  MCRCA/265/2026·24 Mar 2026

• Aman Kumar Agrawal v. Union Of INDIA

  Record only

  MCRC/1519/2026·16 Mar 2026

• Vikram Mandhani v. Union Of INDIA

  Record only

  MCRC/1975/2026·16 Mar 2026

• Sanjay Kumar Gupta v. State Of Chhattisgarh

  Record only

  WPT/182/2025·10 Mar 2026

• Harish Wadhwani v. State Of Chhattisgarh

  Record only

  MCRCA/172/2026·11 Feb 2026

• Sagar Jumnani v. State Of Chhattisgarh

  Record only

  MCRCA/1990/2025·22 Jan 2026