Chhattisgarh High Court GST Judgments — 2026

344 judgments, newest first. Page 3 of 4.

Vistaar Financial Services Private Limited vs. State Of Chhattisgarh

WPT/114/2025HC Chhattisgarh13 May 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Vistaar Financial Services Private Limited vs. State Of Chhattisgarh

WPT/110/2025HC Chhattisgarh13 May 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Praveen Kumar Agrawal vs. State Of Chhattisgarh

MCRCA/749/2026HC Chhattisgarh13 May 2026

Bench: HON'BLE THE CHIEF JUSTICE

Shyam Ispat (INDIA) PVT. LTD vs. Commissioner S G S T

WPT/122/2021HC Chhattisgarh12 May 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Shyam Ispat (INDIA) PVT. LTD vs. Commissioner S G S T

WPT/119/2021HC Chhattisgarh12 May 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

M/S Modern Builders vs. State Of Chhattisgarh

WPT/195/2023HC Chhattisgarh11 May 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Shashank Chopda vs. Directorate Of Enforcement

MCRC/2956/2026HC Chhattisgarh10 May 2026

Bench: HON'BLE THE CHIEF JUSTICE

Vandana Global LTD vs. Principal Commissiioner Central GST

WPT/115/2019HC Chhattisgarh07 May 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Jai Balaji Industries LTD vs. State Of Chhattisgarh

WPT/108/2019HC Chhattisgarh06 May 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Shukla Construction vs. Bharat Sanchar Nigam Limited

WPC/2454/2022HC Chhattisgarh04 May 2026

Bench: HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

Dhaatri Mines And Resources Private Limited Proprietor vs. State Of Chhattisgarh

WPT/67/2026HC Chhattisgarh03 May 2026

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Mantri Ram Bhagat vs. State Of Chhattisgarh

WPS/4727/2022HC Chhattisgarh30 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Kavita Jain vs. State Of Chhattisgarh

MCRCA/651/2026HC Chhattisgarh30 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE

M/S Saraswati Rerollers (I) PVT. LTD vs. Assistan Commissioner

WPT/33/2026HC Chhattisgarh29 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Himanshu Agro Industries vs. Assistant Commissioner

MCC/409/2026HC Chhattisgarh28 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Smt. Kavita Singh vs. State Of Chhattisgarh

WPC/1469/2022HC Chhattisgarh26 Apr 2026

Bench: HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

Dhaatri Mines And Resources Private Limited vs. State Of Chhattisgarh

WPT/50/2026HC Chhattisgarh26 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Salasar Steels vs. Assistant Commissioner

WPT/211/2021HC Chhattisgarh24 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Salasar Steels vs. Assistant Commissioner

WPT/210/2021HC Chhattisgarh24 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

M/S Shree Radhemami Steels (A Partnership Firm) vs. State Of Chhattisgarh

WPT/271/2022HC Chhattisgarh23 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Prasidhnarayan Singh vs. The Deputy Commissioner Of Central Goods And Service Tax And Central Excise

WPT/79/2025HC Chhattisgarh23 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

M/S. Saraswati Rerollers (I) PVT. LTD vs. Assistant Commissioner

WPT/34/2026HC Chhattisgarh22 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Dhaatri Mines And Resources Private Limited vs. State Of Chhattisgarh

WPT/61/2026HC Chhattisgarh22 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Spicey Junction Family Dhaba vs. State Of Chhattisgarh

WPC/1840/2026HC Chhattisgarh22 Apr 2026

Bench: HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

Gajendra Agrawal vs. State Of Chhattisgarh

WPT/59/2026HC Chhattisgarh21 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Gajendra Agrawal vs. State Of Chhattisgarh

WPT/60/2026HC Chhattisgarh21 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Shalini Sahu vs. The Deputy Director

MA/27/2026HC Chhattisgarh21 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Ranu Sahu vs. The Deputy Director

MA/26/2026HC Chhattisgarh21 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

S I S Limited vs. Commercial Tax, GST Department

WPT/176/2024HC Chhattisgarh21 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Arun Kumar Sahu vs. The Deputy Director

MA/25/2026HC Chhattisgarh21 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Pankaj Kumar Sahu vs. The Deputy Director

MA/22/2026HC Chhattisgarh21 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Poonam Sahu vs. The Deputy Director

MA/23/2026HC Chhattisgarh21 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Piyush Kumar Sahu vs. The Deputy Director

MA/24/2026HC Chhattisgarh21 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Revti Sahu vs. The Deputy Director

MA/29/2026HC Chhattisgarh21 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Laxmi Sahu vs. The Deputy Director

MA/28/2026HC Chhattisgarh21 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Matarani Alloys vs. Assistant Commissioner

WPT/95/2021HC Chhattisgarh21 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Om Prakash Sinha vs. State Of Chhattisgarh

WPS/1301/2024HC Chhattisgarh20 Apr 2026

Bench: HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Tushar Sahu vs. The Deputy Director

MA/21/2026HC Chhattisgarh20 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Dr. Urvashi Phuljhale vs. State Of Chhattisgarh

WPCR/81/2025HC Chhattisgarh20 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Dr. Pravin Rustam Rao Borde vs. State Of Chhattisgarh

WPCR/120/2025HC Chhattisgarh20 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Seirra Infraventure PVT. LTD vs. Union Of INDIA

WPT/54/2026HC Chhattisgarh19 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Rajesh Kumar Gupta vs. Joint Commissioner (Appeals)

WPT/99/2023HC Chhattisgarh19 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

M/S Aayushman Traders vs. The State Of Chhattisgarh

WPT/59/2025HC Chhattisgarh19 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Chandrasekhar Chandrakar vs. Directorate General Of Goods And Service Tax Intelligence (Dggi)

MCRCA/368/2026HC Chhattisgarh19 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE

Rohan Tanna vs. Union Of INDIA

MCRCA/353/2026HC Chhattisgarh19 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE

Maa Kali Industries vs. State Of Chhattisgarh

WPT/56/2026HC Chhattisgarh16 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Maa Kali Industries vs. State Of Chhattisgarh

WPT/55/2026HC Chhattisgarh16 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Shree Nakoda Ispat Limited vs. Union Of INDIA

WPC/3219/2020HC Chhattisgarh15 Apr 2026

Bench: HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

Salik Ram vs. Union Of INDIA

WPC/827/2021HC Chhattisgarh15 Apr 2026

Bench: HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

Nilesh Patel vs. Chhattisgarh State Power Distribution Company Limited

WPC/1749/2026HC Chhattisgarh15 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

N.D. Malleshwar Rao vs. Directorate Of Revenue Intelligence

CRA/702/2025HC Chhattisgarh14 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Bhausab Madhukar Gore vs. Directorate Of Revenue Intelligence

CRA/605/2025HC Chhattisgarh14 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Malik Ram Bandhe vs. State Of Chhattisgarh

MCRCA/504/2026HC Chhattisgarh14 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE

Supertron Electronics PVT LTD vs. Assistant Commissioner

WPT/196/2023HC Chhattisgarh14 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Abis Exports INDIA Private LTD vs. State Of Chhattisgarh

WPT/196/2025HC Chhattisgarh12 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

M/S Shakti Mines And Minerals (A Unit Of Shakti Agencies PVT. LTD.) vs. Assistant Commissioner Of State Tax

WPT/220/2023HC Chhattisgarh12 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Badrivishal Gupta vs. State Of Chhattisgarh

WPC/1674/2026HC Chhattisgarh12 Apr 2026

Bench: HON'BLE SHRI JUSTICE NARESH KUMAR CHANDRAVANSHI

M/S Balajee Loha PVT LTD vs. Principal Commissioner

WPT/3/2025HC Chhattisgarh12 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Smt. Tanvi Jain vs. The Principal Commissioner, CGST And Central Excise

WPT/146/2025HC Chhattisgarh09 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Santosh Wadhwani vs. Directorate General Of Goods And Service Tax Intelligence/Dggi

MCRC/2070/2026HC Chhattisgarh09 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE

M/S Manan Iron vs. Union Of INDIA

WPT/113/2021HC Chhattisgarh08 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

M/S. Budhia Auto vs. State Of Chhattisgarh

WPT/158/2025HC Chhattisgarh07 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

M/S. Budhia Auto vs. State Of Chhattisgarh

WPT/157/2025HC Chhattisgarh07 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

M/S Jai Balaji Industries Limited vs. Joint Commissioner (Appeal) State Tax

WPT/111/2022HC Chhattisgarh07 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

M/S. Budhia Auto vs. State Of Chhattisgarh

WPT/170/2025HC Chhattisgarh06 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Mahendra Sponge And Power Limited vs. Assistant Commissioner

WPT/221/2021HC Chhattisgarh05 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Nirmala Metallics PVT. LTD vs. State Of Chhattisgarh

WPT/170/2022HC Chhattisgarh05 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Nirmal Metallics PVT. LTD vs. State Of Chhattisgarh

WPT/171/2022HC Chhattisgarh05 Apr 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Laxmi Charan Agrawal vs. State Of Chhattisgarh

WPC/1456/2026HC Chhattisgarh01 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Ayush Sales PVT. Limited vs. State Of Chhattisgarh

WPT/96/2024HC Chhattisgarh31 Mar 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Anil Singh vs. Union Of INDIA

MCRC/1482/2026HC Chhattisgarh31 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE

M/S Shriaman Agrovet PVT. LTD vs. State Of Chhattisgarh

WPC/614/2023HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Maruti Feeds vs. State Of Chhattisgarh

WPC/4430/2023HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Rashtriya Gudakhu Factory vs. State Of Chhattisgarh

WPC/1376/2023HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Agrawal Gudakhu Factory vs. State Of Chhattisgarh

WPC/1106/2023HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Agrawal Gudakhu Factory vs. State Of Chhattisgarh

WPC/64/2023HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Vardhaman Trading vs. State Of Chhattisgarh

WPC/1713/2023HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Suraj Gudakhu Karkhana, A Proprietorship Firm vs. State Of Chhattisgarh

WPC/98/2023HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Swastik Cattle Feed Industries vs. State Of Chhattisgarh

WPC/2519/2023HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Ajanta Gudakhu Udyog vs. State Of Chhattisgarh

WPC/152/2023HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Sholey Coke And Briquettes vs. State Of Chhattisgarh

WPC/1032/2024HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Single Point Solutions vs. State Of Chhattisgarh

WPC/218/2023HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S. Shubham Trading Company vs. State Of Chhattisgarh

WPC/2480/2023HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Pasupati Agrovet Private Limited vs. State Of Chhattisgarh

WPC/4236/2025HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Shri Surya Feeds PVT. LTD vs. State Of Chhattisgarh

WPC/2748/2024HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Tirumala Balaji Alloys LTD vs. State Of Chhattisgarh

WPC/2099/2023HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Sun And Sun Cattle Feed PVT. LTD vs. State Of Chhattisgarh

WPC/498/2023HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Rameshwar Cattle Feed Industries vs. State Of Chhattisgarh

WPC/1943/2023HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Maa Banbhori Global Ventures Private Limited vs. State Of Chhattisgarh

WPC/1897/2025HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Shree Balaji Enterprises vs. State Of Chhattisgarh

WPC/536/2026HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Siddhi Deal Trade PVT. LTD vs. State Of Chhattisgarh

WPC/380/2023HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Sadashiv Cattle Feed Industries vs. State Of Chhattisgarh

WPC/2533/2023HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Vardhaman Trading Company vs. State Of Chhattisgarh

WPC/1898/2025HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Annapurna Gudakhu Karkhana vs. State Of Chhattisgarh

WPC/813/2023HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Aryan Feeds PVT. LTD vs. State Of Chhattisgarh

WPC/817/2023HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Kedia Trading vs. State Of Chhattisgarh

WPC/3580/2022HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Raman Agro Exports PVT. LTD vs. State Of Chhattisgarh

WPC/211/2023HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Arihant Feeds vs. State Of Chhattisgarh

WPC/2481/2023HC Chhattisgarh26 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Eagle Hunter Solutions Limited vs. State Of Chhattisgarh

WPC/1175/2026HC Chhattisgarh24 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Rishi Kumar @ Sons (HUF) vs. State Of Chhattisgarh

WPT/32/2026HC Chhattisgarh24 Mar 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

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