Chhattisgarh High Court GST Judgments — 2026

344 judgments, newest first. Page 4 of 4.

M/S Dharambeer Kumar Singh vs. Union Of INDIA

WPT/30/2026HC Chhattisgarh24 Mar 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Harish Wadhwani vs. Directorate General Of GST Intelligence ( Dggi)

MCRCA/265/2026HC Chhattisgarh24 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE

Directorate Of Revenue Intelligence (D.R.I.) vs. Shri Pawan Yadav

ACQA/247/2025HC Chhattisgarh23 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Vikash Kumar Ray vs. Directorate Of Revenue Intelligence (Dri)

CRA/1495/2024HC Chhattisgarh23 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Sajan Yadav vs. Direcotrate Of Revenue Intellegence

CRA/2595/2025HC Chhattisgarh23 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Arshaan Industries vs. Union Of INDIA

WPT/39/2026HC Chhattisgarh23 Mar 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

M/S Shri Sshantanu Steel Traders vs. State Of Chhattisgarh

WPT/1/2022HC Chhattisgarh16 Mar 2026

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

Aman Kumar Agrawal vs. Union Of INDIA

MCRC/1519/2026HC Chhattisgarh16 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE

Vikram Mandhani vs. Union Of INDIA

MCRC/1975/2026HC Chhattisgarh16 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE

M/S Maa Shakambari Steel Limited vs. The Assistant Commissioner Of State Tax

WPT/168/2023HC Chhattisgarh12 Mar 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Sanjay Kumar Gupta vs. State Of Chhattisgarh

WPT/182/2025HC Chhattisgarh10 Mar 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

M/S Krishi Vistar Kendra vs. Union Of INDIA

WPT/27/2026HC Chhattisgarh09 Mar 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Ashish Kumar Sahu vs. State Of Chhattisgarh

WPC/2662/2024HC Chhattisgarh01 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Shobha Choudhary vs. State Of Chhattisgarh

WPC/910/2026HC Chhattisgarh01 Mar 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Azmat Khan vs. State Of Chhattisgarh

CRMP/518/2026HC Chhattisgarh27 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Eagle Enterprises In Consortium With Innovative Lighting Design LTD vs. Chhattisgarh Tourism Board Ministry Of Tourism, Govt. Of Chhattisgarh

WPC/900/2026HC Chhattisgarh26 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Piyush Construction vs. South Eastern Coalfields Limited

WPC/901/2026HC Chhattisgarh26 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Piyush Construction vs. South Eastern Coalfields Limited

WPC/902/2026HC Chhattisgarh26 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

The Principal Commissioner CGST And Central Excise vs. M/S Hariom Ingots And Power PVT. LTD

MCC/197/2026HC Chhattisgarh23 Feb 2026

Bench: HON'BLE SHRI JUSTICE SANJAY AGRAWAL,HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

Sri Balaji Metals And Minerals Private LTD vs. Union Of INDIA

MCC/182/2026HC Chhattisgarh23 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Komal Yadav vs. State Of Chhattisgarh

MCRCA/279/2026HC Chhattisgarh19 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE

Anil Kumar Gupta vs. Central Bureau Of Investigation

MCRC/1774/2026HC Chhattisgarh18 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE

Bharat Singh vs. Union Of INDIA

MCRC/912/2026HC Chhattisgarh11 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE

Harish Wadhwani vs. State Of Chhattisgarh

MCRCA/172/2026HC Chhattisgarh11 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE

Navneet Soni @ Pintu vs. State Of Chhattisgarh

CRMP/360/2026HC Chhattisgarh04 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Century Plyboards (INDIA) Limited vs. State Of Chhattisgarh

WPT/73/2025HC Chhattisgarh30 Jan 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Dharmendra Bansal vs. Union Of INDIA

WPT/70/2025HC Chhattisgarh29 Jan 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Somnath Sahu vs. The Deputy Commissioner Of Central Goods And Service Tax And Central Excise

WPT/112/2025HC Chhattisgarh29 Jan 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Premendra Nayyar vs. The Deputy Commissioner

WPT/77/2025HC Chhattisgarh29 Jan 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Pushpa Thakur vs. The Deputy Commissioner Of Central Goods And Service Tax And Central Excise

WPT/81/2025HC Chhattisgarh29 Jan 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Omprakash Tandan vs. State Of Chhattisgarh

WPS/909/2026HC Chhattisgarh27 Jan 2026

Bench: HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

The Principal Commissioner vs. M/S Bharat Aluminium Company Limited

TAXC/83/2019HC Chhattisgarh22 Jan 2026

Bench: HON'BLE SHRI JUSTICE SANJAY AGRAWAL,HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

Gurmukh Jumnai vs. State Of Chhattisgarh

MCRC/9880/2025HC Chhattisgarh22 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE

Sagar Jumnani vs. State Of Chhattisgarh

MCRCA/1990/2025HC Chhattisgarh22 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE

M/S Hydro Pneumatic Engineers ( Hyd) PVT. LTD. Rep vs. The Union Of INDIA

WPC/231/2026HC Chhattisgarh18 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Awdhesh Singh Gautam vs. State Of Chhattisgarh

WPC/169/2026HC Chhattisgarh14 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Naved Mirza vs. State Of Chhattisgarh

CRMP/145/2026HC Chhattisgarh14 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Sourabh Singh Alias Saurbh Singh vs. State Of Chhattisgarh

CRMP/148/2026HC Chhattisgarh14 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Rohan Tanna vs. Union Of INDIA

WPT/2/2026HC Chhattisgarh12 Jan 2026

Bench: HON'BLE SHRI JUSTICE NARESH KUMAR CHANDRAVANSHI

Brijkishor Das vs. State Of Chhattisgarh

MCRCA/1898/2025HC Chhattisgarh08 Jan 2026

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Tek Bahadur Kurre vs. State Of Chhattisgarh

WPS/14190/2025HC Chhattisgarh05 Jan 2026

Bench: HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Bagadiya Brothers PVT. LTD vs. Union Of INDIA

WPT/165/2018HC Chhattisgarh05 Jan 2026

Bench: HON'BLE SHRI JUSTICE NARESH KUMAR CHANDRAVANSHI

Sri Prakhar Jain vs. The Principal Commissioner

MCC/1256/2025HC Chhattisgarh04 Jan 2026

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

M/S Kesharwani Enterprises vs. Union Of INDIA

WPT/95/2019HC Chhattisgarh04 Jan 2026

Bench: HON'BLE SHRI JUSTICE NARESH KUMAR CHANDRAVANSHI

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