BharatTaxGST

Chhattisgarh High Court GST Judgments — 2025

287 judgments, newest first. Page 3 of 3.

The Principal Commissioner vs. M/S Mahamaya Ispat

MCC/427/2025HC Chhattisgarh30 Apr 2025

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

Anand Sales Enterprises vs. Assistant Commissioner

WPT/68/2025HC Chhattisgarh29 Apr 2025

Bench: HON'BLE SHRI JUSTICE SACHIN SINGH RAJPUT

Tata Projects Limited vs. Chhattisgarh Infotech Promotion Society

WPC/3351/2024HC Chhattisgarh29 Apr 2025

Bench: HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

M/S Shri Vijay Kumar Singh vs. State Of Chhattisgarh

WPC/1403/2025HC Chhattisgarh28 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE ARVIND KUMAR VERMA

Azmat Khan vs. State Of Chhattisgarh

MCRCA/562/2025HC Chhattisgarh28 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE

Shri Laxmi Stores vs. State Of Chhattisgarh

WPC/1998/2025HC Chhattisgarh22 Apr 2025

Bench: HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

Anand Jain vs. State Of Chhattisgarh

WPC/2881/2019HC Chhattisgarh22 Apr 2025

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Arpit Aabhas Isaac vs. National Highways Authority Of INDIA

WPC/4210/2022HC Chhattisgarh20 Apr 2025

Bench: HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

Amit Enterprises Private Limited vs. Union Of INDIA

WPC/1942/2025HC Chhattisgarh20 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE ARVIND KUMAR VERMA

M/S Raj Enterprises vs. State Of Chhattisgarh

WPT/42/2025HC Chhattisgarh14 Apr 2025

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

Indian Trade And Transport Corporation vs. State Tax Officer

WPT/48/2025HC Chhattisgarh08 Apr 2025

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

Indian Trade And Transport Corporation vs. State Tax Officer

WPT/53/2025HC Chhattisgarh07 Apr 2025

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

Sterlite Power Transmission Limited vs. Joint Commissioner, SGST

WPT/35/2024HC Chhattisgarh07 Apr 2025

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

M/S Parasar General Store A Firm vs. State Of Chhattisgarh

WPT/52/2025HC Chhattisgarh06 Apr 2025

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

M/S Indermani Mineral INDIA Private Limited vs. State Of Chhattisgarh

WPT/111/2024HC Chhattisgarh03 Apr 2025

Bench: HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Rana Trading Company vs. Joint Commissioner (Appeals) State Tax

WPT/46/2024HC Chhattisgarh01 Apr 2025

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

M/S D And Sons Motors PVT. LTD vs. State Of Chhattisgarh

WPT/47/2025HC Chhattisgarh01 Apr 2025

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

M/S Gurushree Minerals PVT. LTD vs. Union Of INDIA

WPT/166/2021HC Chhattisgarh31 Mar 2025

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE SANJAY KUMAR JAISWAL

M/S Dolomite Mining Corporation, A Partnership Firm, Having Its Registered Office At Baradwar vs. Union Of INDIA

WPT/203/2021HC Chhattisgarh31 Mar 2025

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE SANJAY KUMAR JAISWAL

Simplex Castings Limited vs. The State Of Chhattisgarh

WPC/1095/2019HC Chhattisgarh27 Mar 2025

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Bhupendra Darro vs. State Of Chhattisgarh

CRMP/1104/2025HC Chhattisgarh26 Mar 2025

Bench: HON'BLE SHRI JUSTICE ARVIND KUMAR VERMA

Shiv Kumar Saini vs. State Of Chhattisgarh

WPCR/172/2025HC Chhattisgarh26 Mar 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Nav Durga Fuel Private Limited vs. Deputy Commissioner

WPT/3/2023HC Chhattisgarh26 Mar 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Union Of INDIA vs. M/S Jagdalpur Motors

WA/56/2023HC Chhattisgarh25 Mar 2025

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE SANJAY KUMAR JAISWAL

Anil Kumar Shrivastava vs. State Of Chhattisgarh

MCRCA/398/2025HC Chhattisgarh23 Mar 2025

Bench: HON'BLE THE CHIEF JUSTICE

Naved Mirza vs. State Of Chhattisgarh

MCRCA/397/2025HC Chhattisgarh23 Mar 2025

Bench: HON'BLE THE CHIEF JUSTICE

Shri Basudeo Mittal vs. Union Of INDIA

WPT/40/2025HC Chhattisgarh23 Mar 2025

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

William Ekka vs. State Of Chhattisgarh

WPS/1893/2025HC Chhattisgarh19 Mar 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Laxmi Medical Stores vs. Assistant Commissioner

WPT/207/2024HC Chhattisgarh19 Mar 2025

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

Amar Nath Dhruw vs. State Of Chhattisgarh

WPS/8319/2023HC Chhattisgarh11 Mar 2025

Bench: HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

Jayaswal Neco Industries LTD vs. State Of Chhattisgarh

WPT/93/2017HC Chhattisgarh10 Mar 2025

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE SANJAY KUMAR JAISWAL

Vikas Pandey vs. State Of Chhattisgarh

WPC/1327/2025HC Chhattisgarh10 Mar 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Jayaswal Neco Industries LTD vs. State Of Chhattisgarh

WPT/122/2016HC Chhattisgarh10 Mar 2025

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE SANJAY KUMAR JAISWAL

Vikas Pandey vs. State Of Chhattisgarh

WPC/1334/2025HC Chhattisgarh10 Mar 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Vikas Pandey vs. State Of Chhattisgarh

WPC/1300/2025HC Chhattisgarh09 Mar 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Vikas Pandey vs. State Of Chhattisgarh

WPC/1302/2025HC Chhattisgarh09 Mar 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Vikas Pandey vs. State Of Chhattisgarh

WPC/1294/2025HC Chhattisgarh09 Mar 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Vikas Pandey vs. State Of Chhattisgarh

WPC/1283/2025HC Chhattisgarh09 Mar 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Vikas Pandey vs. State Of Chhattisgarh

WPC/1296/2025HC Chhattisgarh09 Mar 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Vikas Pandey vs. State Of Chhattisgarh

WPC/1271/2025HC Chhattisgarh09 Mar 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Vikas Pandey vs. State Of Chhattisgarh

WPC/1286/2025HC Chhattisgarh09 Mar 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Sunil Kumar Chhabra vs. State Of Chhattisgarh

WPC/1959/2021HC Chhattisgarh09 Mar 2025

Bench: HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

Vikas Pandey vs. State Of Chhattisgarh

WPC/1295/2025HC Chhattisgarh09 Mar 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

M/S Vijay Pratap vs. The Commissioner Of Central Excise And Service Tax

TAXC/4/2020HC Chhattisgarh06 Mar 2025

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE SANJAY KUMAR JAISWAL

M/S Shivganga Comfort Zone vs. State Of Chhattisgarh

WPC/1199/2025HC Chhattisgarh04 Mar 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Ajay Kumar Agarwal vs. Omprakash Agarwal

FA/65/2023HC Chhattisgarh27 Feb 2025

Bench: HON'BLE SMT. JUSTICE RAJANI DUBEY,HON'BLE SHRI JUSTICE NARENDRA KUMAR VYAS

M/S. Sss Interface Solutions (Prop. Pushpa Nagpure) vs. Union Of INDIA

WPT/44/2024HC Chhattisgarh27 Feb 2025

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE SANJAY KUMAR JAISWAL

Vikas Pandey vs. State Of Chhattisgarh

WPC/1111/2025HC Chhattisgarh27 Feb 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Vikas Pandey vs. State Of Chhattisgarh

WPC/1100/2025HC Chhattisgarh27 Feb 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Vikas Pandey vs. State Of Chhattisgarh

WPC/1142/2025HC Chhattisgarh27 Feb 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

M/S Shree Radhemani Multitrade PVT. LTD vs. State Of Chhattisgarh

WPT/37/2025HC Chhattisgarh23 Feb 2025

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

M/S Shree Radhemani Multitrade PVT LTD vs. State Of Chhattisgarh

WPT/36/2025HC Chhattisgarh23 Feb 2025

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

Smt. Elongka Minj vs. Union Of INDIA

MCRC/1265/2025HC Chhattisgarh20 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE

Soumya Ranjan Malik vs. Union Of INDIA

MCRC/1195/2025HC Chhattisgarh20 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE

M/S Maa Pitambara Coal Carriers PVT. LTD vs. Union Of INDIA

WPC/5927/2024HC Chhattisgarh19 Feb 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Om Sai Wire Insdustries vs. Assistant Commissioner

WPT/216/2021HC Chhattisgarh18 Feb 2025

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

Manish Mishra vs. State Of Chhattisgarh

WPS/6315/2021HC Chhattisgarh17 Feb 2025

Bench: HON'BLE SHRI JUSTICE NARENDRA KUMAR VYAS

Shri Basudeo Mittal vs. Union Of INDIA

WPT/32/2025HC Chhattisgarh17 Feb 2025

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

Pradeep Kumar Agrawal vs. State Of Chhattisgarh

WPT/141/2021HC Chhattisgarh13 Feb 2025

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

Vibgyor House Of Cards vs. State Of Chhattisgarh

WPT/75/2019HC Chhattisgarh13 Feb 2025

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

M/S Siddhivinayak Coal Carriers PVT. LTD vs. Union Of INDIA

WPC/4204/2023HC Chhattisgarh06 Feb 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

M/S Firstmove Logistics PVT. LTD vs. Union Of INDIA

WPC/59/2024HC Chhattisgarh06 Feb 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

M/S Kuchena Coal Transport PVT. LTD vs. Union Of INDIA

WPC/120/2024HC Chhattisgarh06 Feb 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

M/S P.C.G. Coal Carriers PVT. LTD vs. Union Of INDIA

WPC/38/2024HC Chhattisgarh06 Feb 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

M/S Anurag Coal Transport PVT. LTD vs. The Union Of INDIA

WPC/117/2024HC Chhattisgarh06 Feb 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Ashok Kumar Mittal (Engineer And Contractor) vs. State Of Chhattisgarh

WPC/706/2025HC Chhattisgarh05 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Satyanand Sai vs. State Of Chhattisgarh

WPS/1016/2025HC Chhattisgarh05 Feb 2025

Bench: HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

M/S Satyendra Nath Biswas vs. State Of Chhattisgarh

WPT/27/2025HC Chhattisgarh05 Feb 2025

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

M/S Vinod Kumar Jain vs. State Of Chhattisgarh

WPC/68/2025HC Chhattisgarh05 Feb 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

M/S Tent Factory vs. Commissioner SGST

WPT/158/2024HC Chhattisgarh05 Feb 2025

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR TIWARI

Rajkamal Kore vs. The State Of Chhattisgarh

WPS/466/2025HC Chhattisgarh04 Feb 2025

Bench: HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

M/S B.K. Chawla Contractor vs. State Of Chhattisgarh

WPC/676/2025HC Chhattisgarh02 Feb 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

M/S Banka Constructions vs. State Of Chhattisgarh

WPC/687/2025HC Chhattisgarh02 Feb 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

M/S Banka Constructions vs. State Of Chhattisgarh

WPC/677/2025HC Chhattisgarh02 Feb 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Lupin Gases Private Limited vs. Union Of INDIA

WPC/5768/2024HC Chhattisgarh02 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

Vikash Pandey vs. State Of Chhattisgarh

WPC/402/2025HC Chhattisgarh29 Jan 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

A.K. Constructions vs. State Of Chhattisgarh

WPC/542/2025HC Chhattisgarh27 Jan 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Bhagwat Prasad Patel vs. State Of Chhattisgarh

WPS/698/2025HC Chhattisgarh23 Jan 2025

Bench: HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

Rohit Singla vs. Sio (Senior Intelligence Officer)

MCRC/8694/2024HC Chhattisgarh22 Jan 2025

Bench: HON'BLE THE CHIEF JUSTICE

Rajkamal Singh vs. State Of Chhattisgarh

CRMP/126/2025HC Chhattisgarh19 Jan 2025

Bench: HON'BLE SHRI JUSTICE ARVIND KUMAR VERMA

M/S Sunrise Industries (A Proprietorship Firm) vs. State Of Chhattisgarh

WPT/68/2024HC Chhattisgarh16 Jan 2025

Bench: HON'BLE SHRI JUSTICE NARESH KUMAR CHANDRAVANSHI

M/S Vinod Kumar Jain Having Its Registered Office At College Road Jashpur Nagar vs. State Of Chhattisgarh

WPC/184/2025HC Chhattisgarh15 Jan 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

M/S B M S Projects Having Its Registered Office At B M S House vs. State Of Chhattisgarh

WPC/156/2025HC Chhattisgarh12 Jan 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

M/S. Abhiram Marketing Services Limited vs. Union Of INDIA

WPT/5/2025HC Chhattisgarh09 Jan 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Bms Projects vs. State Of Chhattisgarh

WPC/85/2025HC Chhattisgarh08 Jan 2025

Bench: HON'BLE SHRI JUSTICE BIBHU DATTA GURU

Deftech And Greenindia Private Limited vs. State Of Chhattisgarh

WPC/9/2025HC Chhattisgarh06 Jan 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S Lucent Inron And Steel Traders vs. Union Of INDIA

WPT/212/2024HC Chhattisgarh01 Jan 2025

Bench: HON'BLE SHRI JUSTICE NARESH KUMAR CHANDRAVANSHI

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