BharatTaxGST

Chhattisgarh High Court GST Judgments — 2022

128 judgments, newest first. Page 2 of 2.

M/S Uttam Kumar Jain vs. State Of Chhattisgarh

WPC/1360/2022HC Chhattisgarh16 Mar 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S Uttam Kumar Jain vs. State Of Chhattisgarh

WPC/1350/2022HC Chhattisgarh16 Mar 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S Uttam Kumar Jain vs. State Of Chhattisgarh

WPC/1369/2022HC Chhattisgarh16 Mar 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S Uttam Kumar Jain vs. State Of Chhattisgarh

WPC/1352/2022HC Chhattisgarh16 Mar 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S Uttam Kumar Jain vs. State Of Chhattisgarh

WPC/1361/2022HC Chhattisgarh16 Mar 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S Uttam Kumar Jain vs. State Of Chhattisgarh

WPC/1312/2022HC Chhattisgarh16 Mar 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S Uttam Kumar Jain vs. State Of Chhattisgarh

WPC/1362/2022HC Chhattisgarh16 Mar 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S Kushwaha Construction Company vs. State Of Chhattisgarh

WPC/1261/2022HC Chhattisgarh10 Mar 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S Kushwaha Construction Company vs. State Of Chhattisgarh

WPC/1236/2022HC Chhattisgarh10 Mar 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S Kushwaha Construction Company vs. State Of Chhattisgarh

WPC/1230/2022HC Chhattisgarh10 Mar 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S Kushwaha Construction Company vs. State Of Chhattisgarh

WPC/1241/2022HC Chhattisgarh10 Mar 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S Kushwaha Construction Company vs. State Of Chhattisgarh

WPC/1283/2022HC Chhattisgarh10 Mar 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S Kushwaha Construction Company vs. State Of Chhattisgarh

WPC/1257/2022HC Chhattisgarh10 Mar 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S Kushwaha Construction Company vs. State Of Chhattisgarh

WPC/1235/2022HC Chhattisgarh10 Mar 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S Kushwaha Construction Company vs. State Of Chhattisgarh

WPC/1228/2022HC Chhattisgarh10 Mar 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S Kushwaha Construction Company vs. State Of Chhattisgarh

WPC/1234/2022HC Chhattisgarh10 Mar 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S Kushwaha Construction Company vs. State Of Chhattisgarh

WPC/1232/2022HC Chhattisgarh10 Mar 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S Kushwaha Construction Company vs. State Of Chhattisgarh

WPC/1240/2022HC Chhattisgarh10 Mar 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S Kushwaha Construction Company vs. State Of Chhattisgarh

WPC/1281/2022HC Chhattisgarh10 Mar 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S Kushwaha Construction Company vs. State Of Chhattisgarh

WPC/1233/2022HC Chhattisgarh10 Mar 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

M/S Kushwaha Construction Company vs. State Of Chhattisgarh

WPC/1231/2022HC Chhattisgarh10 Mar 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT

Shrawan Kumar @ Shrawan Mandal vs. Union Of INDIA

CRA/420/2022HC Chhattisgarh09 Mar 2022

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SMT. JUSTICE RAJANI DUBEY

Shrawan Kumar @ Shrawan Mandal vs. Enforcement Directorate

MCRCA/273/2022HC Chhattisgarh24 Feb 2022

Bench: HON'BLE SHRI JUSTICE GOUTAM BHADURI

M/S Kushwaha Construction Company vs. State Of Chhattisgarh

WPC/1019/2022HC Chhattisgarh22 Feb 2022

Bench: HON'BLE SHRI JUSTICE P. SAM KOSHY

M/S S.K. Arora vs. State Of Chhattisgarh

WPT/26/2022HC Chhattisgarh14 Feb 2022

Bench: HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

Smt. Shirin Khan vs. State Of Chhattisgarh

WPS/496/2022HC Chhattisgarh30 Jan 2022

Bench: HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL

Chhattisgarh Healthcare Private Limited vs. State Of Chhattisgarh

WPC/430/2022HC Chhattisgarh26 Jan 2022

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE NARESH KUMAR CHANDRAVANSHI

Paritosh Kumar Siingh @ Diwakar Choudhary vs. Senior Intelligence Officer

MCRC/6764/2021HC Chhattisgarh17 Jan 2022

Bench: HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

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