Kaval Prasad vs. Union Of INDIA
Held
The Court allowed the petitioners' prayer to withdraw the writ petition. Consequently, the writ petition was dismissed as withdrawn. The Court did not delve into the merits of the case as the petition was withdrawn by the petitioners. No specific findings on the substantive issues of the case were made, as the matter was disposed of on the procedural ground of withdrawal.
Facts
The petitioners, Kaval Prasad and Ramadhar, filed a writ petition before the High Court of Chhattisgarh, Bilaspur. The respondents included the Union of India, National Highway Authority of India (NHAI), the State of Chhattisgarh through its Revenue Department, the Collector, the Sub-Divisional Officer (Competent Authority Land Acquisition), and the Inspector General Registration and Superintendent of Stamp (GST Bhawan). The petition concerned matters related to land acquisition and compensation. On March 4, 2021, the petitioners' counsel sought permission to withdraw the writ petition.
Key Issues
1. Whether the petitioners are entitled to withdraw their writ petition. The petitioners' counsel sought permission to withdraw the writ petition. The revenue or State did not record any specific arguments against the withdrawal.
AI-generated summary — verify with the full judgment below
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPC No. 1269 of 2021
Kaval Prasad S/o Sitaram Aged About 56 Years
Ramadhar S/o Late Kartik Ram, (In The Compensation Chart The Name Of The Petitioners Father Is Mentioned He Is Dead, After His Death Petitioner Is The Legal Successor) Aged About 28 Years, Both are R/o Village Portha Tehsil Sakti District Janjgir Champa Chhattisgarh. ---- Petitioners Versus
Union Of India Through Ministry Of Road Transport And Highways, Transport Bhawan, 1, Parliament Street New Delhi - 110001.,
Project Director National Highway Authority Of India (Nhai) Project Implementation Unit D-61, Hig - 1 Abhilasha Parisar Behind New Bus Stand Tifra Bilaspur Chhattisgarh
State Of Chhattisgarh Through Secretary Department Of Revenue Mahanadi Bhawan, Raipur District Raipur Chhattisgarh
Collector Champa District Janjgir Champa Chhattisgarh
Sub Divisional Officer Cum Competent Authority Land Acquisition Champa District Janjgir Champa Chhattisgarh
Inspector General Registration And Superintendent Of Stamp Gst Bhawan Raipur, District Raipur Chhattisgarh. ---- Respondents 04.03.2021 Mr. K.K. Patel, Counsel for the petitioners. Mr. Tush
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