Phoolchand Mohto v. State Of Chhattisgarh
- Court
- Chhattisgarh High Court
- Case number
- MCRC/7240/2020
- Date of judgment
- 5 Nov 2020
- Bench
- HON'BLE SHRI JUSTICE RAJENDRA CHANDRA SINGH SAMANT
- Petitioner
- PHOOLCHAND MOHTO
- Respondent
- STATE OF CHHATTISGARH
- CNR
- CGHC010229552020
Judgment text not available yet
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Reproduced from the public record of the Chhattisgarh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.