The Principal Commissioner vs. M/S Gkc Projects LTD
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1 NAFR HIGH COURT OF CHHATTISGARH, BILASPUR TAXC No. 28 of 2018 The Principal Commissioner, CGST & Central Excise, GST Bhavan, Dhamtari Road, Tikrapara, Raipur (C.G.) ---- Appellant Versus M/s GKC Projects Ltd, 253, 310/13, Opposite Jindal Super, Thermal Power Plant, Tamnar Raigarh (C.G.) ---- Respondent For Appellant
: Shri Maneesh Sharma, Advocate. For Respondent : None. Hon'ble Shri P. R. Ramachandra Menon, Chief Justice Hon'ble Shri Justice Parth Prateem Sahu, Judge Judgment on Board Per P. R. Ramachandra Menon, Chief Justice 19.11.2019
I.A. No. 1 of 2019 is an application seeking for withdrawal of the appeal.
Permission is granted.
The appeal stands dismissed as withdrawn. (P. R. Ramachandra Menon) (Parth Prateem Sahu) Chief Justice Judge Brijmohan
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