Sarthak Metals Limited vs. Chhattisgarh GST
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HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPT No. 145
of 2019 Sarthak Metals Limited -Versus- Chhattisgarh GST, Raipur & Anr. 09/12/2019 Mr. Bhishma Ahuluwalia, Advocate for the petitioner. Mr. Jitendra Pali, Dy. A.G. for the State. Counsel for the petitioner submits that the grievance of the petitioner has since been redressed and he does not intend to pursue the writ petition any further. Accordingly, the writ petition stands dismissed as not pressed. (P. Sam Koshy) JUDGE Ved
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