Xtreme Agro Farms PVT. LTD. v. State Of Chhattisgarh

Court
Chhattisgarh High Court
Case number
WPT/210/2018
Date of judgment
12 Nov 2018
Bench
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU
Petitioner
XTREME AGRO FARMS PVT. LTD.
Respondent
STATE OF CHHATTISGARH
CNR
CGHC010303542018

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