M/S Hira Ferro Alloys LTD. v. Commissioner Centralexcise Customsandanr

Court: Chhattisgarh High Court
Case number: TAXC/32/2011
Date of judgment: 12 Sept 2017
Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA
Petitioner: M/S HIRA FERRO ALLOYS LTD.
Respondent: COMMISSIONER CENTRALEXCISE CUSTOMSandANR
CNR: CGHC010135892011

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