Commissioner, Customs Central Excise And Service Tax Bilaspur v. M/S Raigarh Ispat And Power PVT. LTD.
- Court
- Chhattisgarh High Court
- Case number
- TAXC/101/2017
- Date of judgment
- 12 Sept 2017
- Bench
- HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA
- Petitioner
- Commissioner, Customs Central Excise and Service Tax Bilaspur
- Respondent
- M/s Raigarh Ispat and Power Pvt. Ltd.
- CNR
- CGHC010077642017
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Reproduced from the public record of the Chhattisgarh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.