Shri Bajrang Metallics PVT. LTD. v. Comm.Central Excise And Customs And An

Court: Chhattisgarh High Court
Case number: TAXC/2/2011
Date of judgment: 12 Sept 2017
Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA
Petitioner: SHRI BAJRANG METALLICS PVT. LTD.
Respondent: COMM.CENTRAL EXCISE and CUSTOMS and AN
CNR: CGHC010129902011

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