M/S. Scania Steels And Power LTD. v. Comm. Central Exise And Cus. And Anr.

Original PDF →
TAXC/183/2010HC ChhattisgarhGSTCNR CGHC01013601201012 September 2017Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Chhattisgarh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.