The Commissioner Central Excise, Service Tax And Customs, Raipur v. M/S Brahaspati Iron And Steel Company PVT. LTD.

Court
Chhattisgarh High Court
Case number
TAXC/114/2017
Date of judgment
12 Sept 2017
Bench
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SHARAD KUMAR GUPTA
Petitioner
The Commissioner Central Excise, Service Tax and Customs, Raipur
Respondent
M/s Brahaspati Iron And Steel Company Pvt. Ltd.
CNR
CGHC010170222017

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