Rajasthan High Court GST Judgments — 2016

21 judgments.

M/S Reliance Industries LTD v. C T O Jaipur
Record only
STR/214/2012·16 Dec 2016
Dy Narcotics Commissioner Kota v. Astt Commissioer Of Commercial Dept
Record only
STR/94/2012·8 Dec 2016
M/S Kiran Trading Comp v. State Finance Departmentors
Record only
CW/14979/2015·21 Nov 2016
M/S Bhole Baba Milk Food Industries v. C T O Bharatpur
Record only
STR/150/2014·16 Nov 2016
Acto v. M/S Sh Griding Mill
Record only
STR/334/2011·10 Nov 2016
C T O Ajmer v. M/S Nahar Rayar Earth
Record only
STR/388/2011·4 Nov 2016
C.T.O. v. M/S Ganesh Cement Agency
Record only
STR/62/2014·2 Nov 2016
M/S Raj Motors And Machinery Store v. C T O Circle-B Alwar
Record only
STR/16/2015·4 Oct 2016
M/S Laxmi Roller Flour Mills PVT LTD v. C T O Spl Circle Ajmer
Record only
STR/220/2012·28 Sept 2016
Assistant Commissioner Circle A Commerc v. M/S Ankur Enterprises
Record only
STR/132/2014·26 Sept 2016
A C T O Com Taxes Bharatpur v. M/S Gaurav Tyers
Record only
STR/129/2014·26 Sept 2016
M/S Shiv Edibles LTD v. C T O Enti Evasion-1 Kota And Others
Record only
STR/201/2012·22 Sept 2016
C T O Circle-A Alwar v. M/S Modi Krishi Yantralya
Record only
STR/87/2014·22 Sept 2016
M/S Shiv Edibles LTD v. C T O Enti Evasion-1 Kota And Others
Record only
STR/209/2012·20 Sept 2016
M/S Shiv Edibles LTD v. C T O Enti Evasion-1 Kota And Others
Record only
STR/202/2012·17 Sept 2016
Asstt Commissioner Circle-A Com Taxes v. M/S Bhagwati Building Materials Store
Record only
STR/110/2013·17 Sept 2016
Asstt Commissioner Circle Iii Jaipur v. M/S D V Marketing
Record only
STR/143/2016·15 Sept 2016
M/S Shiv Agrevo LTD v. Astt Commissioner Commercial Taxes Baran
Record only
STR/211/2012·12 Apr 2016
M/S. Chachan Brothers Cgpro Mills v. State And Anr
Record only
CW/2787/2016·10 Mar 2016
M/S N.M. Exports v. C.T.O. Circle-A, Sriganganagar
Record only
CR/248/2014·14 Jan 2016
Asstt. Commissioner Anti Evasion v. M/S P.N. Agarwal And Co.
Record only
STR/2/2015·7 Jan 2016

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