M/S Shiv Agrevo LTD v. Astt Commissioner Commercial Taxes Baran

Court: Rajasthan High Court
Case number: STR/211/2012
Date of judgment: 12 Apr 2016
Bench: K. S. JHAVERI
Petitioner: M/S SHIV AGREVO LTD
Respondent: ASTT COMMISSIONER COMMERCIAL TAXES BARAN
CNR: RJHC020573982012

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