M/S Reliance Industries LTD v. C T O Jaipur
- Court
- Rajasthan High Court
- Case number
- STR/214/2012
- Date of judgment
- 16 Dec 2016
- Bench
- K. S. JHAVERI
- Petitioner
- M/S RELIANCE INDUSTRIES LTD
- Respondent
- C T O JAIPUR
- CNR
- RJHC020493802012
Judgment text not available yet
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Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.