C T O Circle-A Alwar v. M/S Modi Krishi Yantralya
- Court
- Rajasthan High Court
- Case number
- STR/87/2014
- Date of judgment
- 22 Sept 2016
- Bench
- K. S. JHAVERI
- Petitioner
- C T O CIRCLE-A ALWAR
- Respondent
- M/S MODI KRISHI YANTRALYA
- CNR
- RJHC020026582013
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