M/S Raj Motors And Machinery Store v. C T O Circle-B Alwar
- Court
- Rajasthan High Court
- Case number
- STR/16/2015
- Date of judgment
- 4 Oct 2016
- Bench
- K. S. JHAVERI
- Petitioner
- M/S RAJ MOTORS AND MACHINERY STORE
- Respondent
- C T O CIRCLE-B ALWAR
- CNR
- RJHC020137452015
Judgment text not available yet
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Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.