Asstt Commissioner Circle-A Com Taxes v. M/S Bhagwati Building Materials Store

Court: Rajasthan High Court
Case number: STR/110/2013
Date of judgment: 17 Sept 2016
Bench: K. S. JHAVERI
Petitioner: ASSTT COMMISSIONER CIRCLE-A COM TAXES
Respondent: M/S BHAGWATI BUILDING MATERIALS STORE
CNR: RJHC020639922013

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