M/S Laxmi Roller Flour Mills PVT LTD v. C T O Spl Circle Ajmer
- Court
- Rajasthan High Court
- Case number
- STR/220/2012
- Date of judgment
- 28 Sept 2016
- Bench
- K. S. JHAVERI
- Petitioner
- M/S LAXMI ROLLER FLOUR MILLS PVT LTD
- Respondent
- C T O SPL CIRCLE AJMER
- CNR
- RJHC020600452012
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Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.