Rajasthan High Court GST Judgments — 2015

21 judgments.

• M/S Shiv Edibles LTD v. C T O Enti Evasion-1 Kota And Others

  Record only

  STR/203/2012·30 Sept 2015

• M/S Shiv Edibles LTD v. C T O Enti Evasion-1 Kota And Others

  Record only

  STR/204/2012·29 Sept 2015

• M/S Nobel Grain INDIA PVT LTD v. C T O Kota And Others

  Record only

  STR/197/2012·24 Sept 2015

• C.T.O.Circle,Jalore v. M/S Devasi Cement

  Record only

  CR/209/2012·17 Sept 2015

• Ultratech Cement LTD. v. C.T.O.A/E,Jodhpur And Anr.

  Record only

  CR/193/2012·13 Jul 2015

• M/S Bunge INDIA PVT LTD v. C T O Kota

  Record only

  STR/136/2012·26 Mar 2015

• M/S Bunge INDIA PVT LTD v. C T O Kota

  Record only

  STR/134/2012·26 Mar 2015

• M/S Bunge INDIA PVT LTD v. C T O Kota

  Record only

  STR/132/2012·26 Mar 2015

• M/S Bunge INDIA PVT LTD v. C T O Kota

  Record only

  STR/138/2012·26 Mar 2015

• C T O v. M/S Jyoti Electronics, Station Road

  Record only

  STR/63/2014·18 Mar 2015

• M/S. Mahaveer Selection v. State And Ors.

  Record only

  CW/9029/2014·2 Mar 2015

• Pooja Trading Company v. State And Ors.

  Record only

  CW/9017/2013·2 Mar 2015

• Shree Balaji Trading Company Jodhpur v. State And Ors.

  Record only

  CW/6940/2013·13 Feb 2015

• Shree Balaji Trading Company v. State And Ors.

  Record only

  CW/5388/2014·13 Feb 2015

• C T O Circle-A Ajmer v. M/S Sharda Agencies Ajmer

  Record only

  STR/70/2014·6 Feb 2015

• C T O Circle-A Ajmer v. M/S Sharda Agencies Ajmer

  Record only

  STR/69/2014·6 Feb 2015

• C T O Anti Evasion Circle-1 Jaipur v. M/S Banasthali Vidhyapeeth Niwai

  Record only

  STR/205/2014·6 Feb 2015

• M/S Shiv Edibles LTD v. C T O Enti Evasion-1 Kota And Others

  Record only

  STR/200/2012·6 Feb 2015

• M/S. Seema Enterprises v. State And Ors.

  Record only

  CW/3305/2014·19 Jan 2015

• M/S. Aum Metal INDIA, Jodhpur v. State And Ors.

  Record only

  CW/3304/2014·19 Jan 2015

• Shree Gulab Chandra Mishri Lal And Sons v. State And Ors.

  Record only

  CW/3306/2014·19 Jan 2015