M/S. Seema Enterprises v. State And Ors.
- Court
- Rajasthan High Court
- Case number
- CW/3305/2014
- Date of judgment
- 19 Jan 2015
- Bench
- SANGEET LODHA
- Petitioner
- M/S. SEEMA ENTERPRISES
- Respondent
- STATE and ORS.
- CNR
- RJHC010276042014
Judgment text not available yet
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Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.