Ultratech Cement LTD. v. C.T.O.A/E,Jodhpur And Anr.
- Court
- Rajasthan High Court
- Case number
- CR/193/2012
- Date of judgment
- 13 Jul 2015
- Petitioner
- ULTRATECH CEMENT LTD.
- Respondent
- C.T.O.A/E,JODHPUR and ANR.
- CNR
- RJHC010099092012
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Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.