C T O Circle-A Ajmer v. M/S Sharda Agencies Ajmer
- Court
- Rajasthan High Court
- Case number
- STR/69/2014
- Date of judgment
- 6 Feb 2015
- Bench
- JAINENDRA KUMAR RANKA
- Petitioner
- C T O CIRCLE-A AJMER
- Respondent
- M/S SHARDA AGENCIES AJMER
- CNR
- RJHC020027322013
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