M/S Bunge INDIA PVT LTD v. C T O Kota
- Court
- Rajasthan High Court
- Case number
- STR/132/2012
- Date of judgment
- 26 Mar 2015
- Bench
- JAINENDRA KUMAR RANKA
- Petitioner
- M/S BUNGE INDIA PVT LTD
- Respondent
- C T O KOTA
- CNR
- RJHC020702422012
Judgment text not available yet
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Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.