M/S Shiv Edibles LTD v. C T O Enti Evasion-1 Kota And Others
- Court
- Rajasthan High Court
- Case number
- STR/204/2012
- Date of judgment
- 29 Sept 2015
- Bench
- K. S. JHAVERI
- Petitioner
- M/S SHIV EDIBLES LTD
- Respondent
- C T O ENTI EVASION-1 KOTA AND OTHERS
- CNR
- RJHC020240492012
Judgment text not available yet
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Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.