Uttarakhand High Court GST Judgments — 2026

324 judgments, newest first. Page 3 of 4.

Ms Virender Singh Rawat Contractor vs. Commissioner State Goods And Services Tax Dehradun

WPMB/351/2026HC Uttarakhand11 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Viral Buildon PVT LTD vs. Assistant Commissioner Of State Tax Office Of The Assistant Commissioner State Tax Sector 2

WPMB/332/2026HC Uttarakhand08 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Shree Kanhaiya Ji Concast Private Limited vs. Union Of INDIA

WPMB/313/2026HC Uttarakhand07 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Rungta And Sons Rungta Industries Compound Kashipur vs. Union Of INDIA

WPMS/1162/2022HC Uttarakhand07 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Vishvas And Company vs. Union Of INDIA

WPMB/1069/2025HC Uttarakhand07 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Mansarovar Holidays vs. Commissioner Central Goods And Service Tax Dehradun

WPMB/348/2026HC Uttarakhand06 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Swarnim Developers vs. Commissioner Goods And Services Tax State GST

WPMB/340/2026HC Uttarakhand06 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Nand Kishore Garg vs. Assistant Commissioner Central Goods And Services Tax

WPMB/331/2026HC Uttarakhand05 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Radhey Shyam Yadav vs. Assistant Commissioner Pithoragarh

WPMB/324/2026HC Uttarakhand30 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Radhey Shyam Yadav vs. Assistant Commissioner Pithoragarh

WPMB/328/2026HC Uttarakhand30 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Singh Dhabha And Restaurent vs. The Commissioner State Tax

WPMB/218/2026HC Uttarakhand29 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Hardev Rawal Electricals vs. Commissioner State Goods And Services Tax

WPMB/316/2026HC Uttarakhand29 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms New Pavatiya Paint And Varnish Udyoh vs. Union Of INDIA

WPMB/288/2026HC Uttarakhand28 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Jai Mateshwari Steels PVT LTD vs. Assistant Commissioner State Goods And Services Tax

WPMB/270/2026HC Uttarakhand28 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Mohan Chandra Bhatt vs. Superintendent Central Goods And Services Tax

WPMB/310/2026HC Uttarakhand28 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Elegance Engineering vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/12/2026HC Uttarakhand27 Apr 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SIDDHARTHA SAH

Ms Elegance Engineering vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/13/2026HC Uttarakhand27 Apr 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SIDDHARTHA SAH

Ms Elegance Engineering vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/11/2026HC Uttarakhand27 Apr 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SIDDHARTHA SAH

M/S Elegance Engineering vs. Commissioner State Goods And Services Tax Commissonerate

WPMB/9/2026HC Uttarakhand27 Apr 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SIDDHARTHA SAH

Ms Elegance Engineering vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/16/2026HC Uttarakhand27 Apr 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SIDDHARTHA SAH

Ms Elegance Engineering vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/15/2026HC Uttarakhand27 Apr 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SIDDHARTHA SAH

Ms Broadstar Food INDIA PVT LTD vs. Principal Commissioner

SPA/108/2026HC Uttarakhand24 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Usha Arya vs. Superintendent CGST

WPMB/300/2026HC Uttarakhand24 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Poddar Ispat Private Limited vs. Office Of The Deputy Commissioner

WPMB/286/2026HC Uttarakhand22 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ayush Sharma vs. Commissioner State Goods And Services Tax

WPMB/282/2026HC Uttarakhand21 Apr 2026

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI,HON'BLE MR. JUSTICE SIDDHARTHA SAH

Ms New Shri Prasadi Lal Metal Store vs. State Of Uttarakhand

WPMB/252/2026HC Uttarakhand20 Apr 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SIDDHARTHA SAH

Ms Creative Plastopack vs. State Of Uttarakhand

WPMS/736/2026HC Uttarakhand16 Apr 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Creative Industries Unit Ii vs. State Of Uttarakhand

WPMS/735/2026HC Uttarakhand16 Apr 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Brijbihari Concast Private LTD vs. State Tax SGST

WPMB/183/2026HC Uttarakhand16 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Dinesh Chandra vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/260/2026HC Uttarakhand16 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Bs Enterprises vs. Commissioner Centre Goods And Services Tax Commissionerate

WPMB/231/2026HC Uttarakhand16 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Rajesh Mehta vs. State Of Uttarakhand

WPMB/214/2026HC Uttarakhand15 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms King Kong Blue Bar And Restaurant vs. Commissioner State Goods And Services Tax

WPMB/258/2026HC Uttarakhand15 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Sai Consulting Engineers Private Limited vs. State Of Uttarakhand

WPMB/616/2025HC Uttarakhand09 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Shri Balaji Agencies vs. Commissioner

WPMB/138/2026HC Uttarakhand09 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Mahesh Kumar Goyal vs. The Assistant Commissioner

WPMB/876/2025HC Uttarakhand09 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Mohd Asif vs. Commissioner Central Excise And Services Tax Commissionerate

WPMB/246/2026HC Uttarakhand09 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Lal Singh Bisht vs. Assistant Commissioner State Goods And Services Tax

WPMB/238/2026HC Uttarakhand08 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Harish Kumar Kukreja vs. Commissioner State Goods And Services Tax

WPMB/233/2026HC Uttarakhand08 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Savitri Devi vs. Commissioner State Goods And Services Tax

WPMB/234/2026HC Uttarakhand08 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Shri Ganpati Associates vs. Commissioner State Goods And Services Tax

WPMB/235/2026HC Uttarakhand08 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Sushil Kumar Nainwal vs. Assistant Commissioner State Goods And Services Tax

WPMB/237/2026HC Uttarakhand08 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Purshotam vs. Assistant Commissioner

WPMB/228/2026HC Uttarakhand07 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Wastepe INDIA Private Limited vs. Commissioner State Goods And Services Tax Act

WPMB/222/2026HC Uttarakhand06 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Baba Stones vs. Commissioner Uttarakhand State GST

WPMB/217/2026HC Uttarakhand01 Apr 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Zyrah Infratech vs. The Assistant Commissioner Of State Tax

WPMB/175/2026HC Uttarakhand31 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Gayatri Trading Company Crusher vs. Commissioner Central Goods And Services Tax

WPMB/181/2026HC Uttarakhand31 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms K S Traders vs. Union Of INDIA

WPMB/199/2026HC Uttarakhand31 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Surya Build Creations vs. Commissioner State Goods And Services Tax

WPMB/179/2026HC Uttarakhand31 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Sai Auto Industries vs. The Commissioner Central Goods And Services Tax

CEXA/1/2026HC Uttarakhand27 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms A And M Constructions vs. Commissioner Central Goods And Services Tax Commissionerate

WPMB/186/2026HC Uttarakhand27 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Al Sheria Furniture House vs. Commissioner State Goods And Service Tax

WPMB/206/2026HC Uttarakhand27 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ramnagar Enterprises vs. State Tax Officer

WPMB/208/2026HC Uttarakhand27 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Wastepe INDIA Private Limited vs. Commissioner State Goods And Services Tax Act

WPMB/209/2026HC Uttarakhand27 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Deep And Sons Enterprises vs. Assistant Commissioner

WPMB/192/2026HC Uttarakhand25 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Gupta Developers vs. Commissioner Central Goods And Services Tax Commissionerate

WPMB/200/2026HC Uttarakhand25 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Jai Mateshwari Steels PVT LTD vs. Commissioner State Goods And Services Tax

WPMB/193/2026HC Uttarakhand23 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

A S Traders vs. The State Of Uttarakhand

WPMB/187/2026HC Uttarakhand23 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

A S Traders vs. The State Of Uttarakhand

WPMB/188/2026HC Uttarakhand23 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Bajaj Auto Limited vs. Commissioner Of Uttarakhand State Goods And Service Tax

WPMB/130/2026HC Uttarakhand20 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Abuturrab Agencies vs. The Commissioner State Tax

WPMB/166/2026HC Uttarakhand17 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Danish Ali Pasha vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/21/2026HC Uttarakhand17 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Ms Ra Traders vs. The Commissioner State Tax Headquarters

WPMB/163/2026HC Uttarakhand17 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Aryan Tradingh vs. The Commissioner State Tax

WPMB/162/2026HC Uttarakhand17 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Vatsala Verma vs. State Tax Officer Nainital

WPMB/160/2026HC Uttarakhand17 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Devendra Kumar vs. Commissioner State Goods And Services Tax Commissioner

WPMB/156/2026HC Uttarakhand13 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Firasat Rasool vs. State Tax Officer

WPMB/141/2026HC Uttarakhand12 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Tara Dutt vs. State Tax Officer

WPMB/148/2026HC Uttarakhand11 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Dhingra Glass Having Its Principal Place Of Business Near Water Tank vs. Commissioner

WPMB/139/2026HC Uttarakhand10 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Saini Trader vs. State Tax Officer

WPMB/143/2026HC Uttarakhand10 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Bhagwati Trade Suppliers vs. State Tax Officer

WPMB/140/2026HC Uttarakhand10 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Bharat Cement Store vs. Assistant Commissioner

WPMB/145/2026HC Uttarakhand10 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Huma Power And Tower Private Limited vs. Commissioner State Goods And Services Tax Commissioner

WPMB/132/2026HC Uttarakhand09 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

A R Buildwell vs. Commissioner Central Goods And Services Tax Commissioner Dehradun

WPMB/133/2026HC Uttarakhand09 Mar 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Tiwari Sanitary Works And Enterprises vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/126/2026HC Uttarakhand27 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Prithvi Raj Chufal vs. State Tax Officer

WPMB/121/2026HC Uttarakhand27 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Sharda Chand vs. Superintendent Central Goods And Services Tax

WPMB/127/2026HC Uttarakhand26 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Hotel Devbhoomi vs. Superintendent Central Goods And Services Tax

WPMB/124/2026HC Uttarakhand26 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Shivam Papneja vs. Assistant Commissioner State Tax

WPMB/128/2026HC Uttarakhand26 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Johar Ali vs. Assistant Commissioner

WPMB/120/2026HC Uttarakhand25 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Vaatsalya Construction vs. State Of Uttarakhand

WPMB/114/2026HC Uttarakhand24 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Madan Singh Kathyat Contractor vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/109/2026HC Uttarakhand24 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Abhay Bist vs. Superintendent Central Goods And Services Tax

WPMB/95/2026HC Uttarakhand24 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Surendra Singh vs. Commissioner, State Goods And Service Tax

WPMB/90/2026HC Uttarakhand24 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Maa Purnagiri Stones vs. Commissioner CGST

WPMB/107/2026HC Uttarakhand24 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ketan Vohra vs. Assistant Commissioner States Goods And Services Tax

WPMB/96/2026HC Uttarakhand24 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Irshad Ahmad Contractor vs. Commissioner State Goods And Service Tax Dehradun

WPMB/102/2026HC Uttarakhand23 Feb 2026

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI,HON'BLE MR. JUSTICE ASHISH NAITHANI

Pratibha Devi vs. Gaurav Jain

CLR/129/2025HC Uttarakhand18 Feb 2026

Bench: HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Prayag Narain vs. Assistant Commissioner State Goods And Services Tax

WPMB/99/2026HC Uttarakhand18 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Deepak vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/101/2026HC Uttarakhand18 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Mayank Bargali vs. Assistant Commissioner Good And Services Tax Haldwani

WPMB/93/2026HC Uttarakhand17 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Kamal Kumar Proprietor Of Ms Aastha Electricals vs. Assistant Commissioner

WPMB/885/2025HC Uttarakhand17 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ragini Aggarwal vs. Superintendent Central Goods And Services Tax

WPMB/74/2026HC Uttarakhand16 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Raju vs. Assistant Commissioner SGST

WPMB/76/2026HC Uttarakhand16 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Talib Contractor vs. Commissioner Central Goods And Service Tax, Dehradun

WPMB/73/2026HC Uttarakhand16 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Vinod Prasad vs. Commissioner Goods And Service Tax

WPMB/91/2026HC Uttarakhand16 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Amit Kumar vs. Assistant Commissioner. SGST

WPMB/77/2026HC Uttarakhand16 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Raj Shekhar Pandey vs. State Tax Officer

WPMB/1140/2025HC Uttarakhand16 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Jaspal Singh vs. Assistant Commissioner State Goods And Services Tax

WPMB/75/2026HC Uttarakhand13 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Subhash Gstin vs. Commissioner State Goods And Services Tax Xommissioner

WPMB/83/2026HC Uttarakhand12 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

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