Uttarakhand High Court GST Judgments — 2026

324 judgments, newest first. Page 4 of 4.

Ms Deepak Chuphal vs. Assistant Commissioner

WPMB/1132/2025HC Uttarakhand12 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Jaipal Singh vs. Commissioner SGST

WPMB/1065/2025HC Uttarakhand12 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Shrinath Pharma vs. Menschlich Healthcare PVT. LTD

C528/723/2024HC Uttarakhand11 Feb 2026

Bench: HON'BLE MR. JUSTICE ALOK MAHRA

Ms Daugthers Incorporation vs. The Assistant Commissioner

WPMB/894/2025HC Uttarakhand10 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Yug Infrastructures Private Limited vs. The Assistant Commissioner

WPMB/893/2025HC Uttarakhand10 Feb 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Avadh Enterprises vs. Commissioner Of The CGST

WPMB/60/2026HC Uttarakhand30 Jan 2026

Bench: HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Ameer Hamza Enterprises vs. State Tax Officer

WPMB/54/2026HC Uttarakhand22 Jan 2026

Bench: HON'BLE MR. JUSTICE ALOK MAHRA

Ashok Singh vs. Commissioner Department Of State Goods And Services Tax

WPMB/46/2026HC Uttarakhand16 Jan 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE ASHISH NAITHANI

Vinishma Technologies vs. Directorate Women Empowerment And Child Development Department

WPMB/35/2026HC Uttarakhand10 Jan 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SIDDHARTHA SAH

Narendra Prasad vs. State Tax Officer

WPMB/31/2026HC Uttarakhand10 Jan 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SIDDHARTHA SAH

Rajendra Singh Rathore vs. Superintendent Central Goods And Services Tax

WPMB/32/2026HC Uttarakhand10 Jan 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SIDDHARTHA SAH

M/S Mohd Haneef Contractor vs. Assistant Commissioner SGST

WPMB/1105/2025HC Uttarakhand10 Jan 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SIDDHARTHA SAH

Jameel vs. Superintendent Central Goods And Services Tax

WPMB/26/2026HC Uttarakhand09 Jan 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Rajendra Singh Rawat vs. Commissioner Central Goods And Service Tax Commissionerate Dehradun

WPMB/29/2026HC Uttarakhand09 Jan 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Surendra Singh Negi vs. State Of Uttarakhand

WPMB/1110/2025HC Uttarakhand08 Jan 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Nirmal Singh Chauhan vs. Assistant Commissioner State Tax

WPMB/1015/2025HC Uttarakhand08 Jan 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms S S Medical Systems Private Limited vs. The Commissioner State Tax Headquarters

WPMB/1020/2025HC Uttarakhand06 Jan 2026

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Darpan Kumar vs. Assistant Commissioner State Tax

WPMB/1137/2025HC Uttarakhand06 Jan 2026

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Bhagwati Traders vs. State Tax Officer

WPMB/2/2026HC Uttarakhand06 Jan 2026

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Ramchandra Singh Rawat vs. Commissioner SGST

WPMB/1129/2025HC Uttarakhand03 Jan 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Jitendra Kumar Singhal vs. State Tax Officer State Goods And Services Tax

WPMS/955/2023HC Uttarakhand02 Jan 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Yashika Ad Agency vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/1135/2025HC Uttarakhand02 Jan 2026

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Mansha Stone Crusher vs. Commissioner CGST

WPMB/1066/2025HC Uttarakhand02 Jan 2026

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Dinesh Joshi vs. State Tax Officer

WPMB/1138/2025HC Uttarakhand02 Jan 2026

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

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