Uttarakhand High Court GST Judgments — 2026

324 judgments, newest first. Page 2 of 4.

Global Shine Enterprises vs. Commissioner GST

WPMB/660/2026HC Uttarakhand13 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Janki Devi vs. Commissioner Goods And Services Tax State GST

WPMB/339/2026HC Uttarakhand13 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Jogendar Veer Singh vs. State Tax Officer

WPMB/82/2025HC Uttarakhand13 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Kiaan Enterprises vs. Commissioner Goods And Services Tax State GST

WPMB/624/2026HC Uttarakhand12 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Karara Mujassme INDIA vs. Commissioner State Goods And Service Tax Commissionerate Dehradun

WPMS/152/2023HC Uttarakhand11 Aug 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Gajendra Singh Cont vs. Assistant Commissioner

WPMB/647/2026HC Uttarakhand11 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Winstrol Petrochemicals PVT. LTD vs. Commissioner, State GST

WPMS/3704/2024HC Uttarakhand11 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Winstrol Petrochemicals PVT. LTD vs. Commissioner, SGST

WPMS/3695/2024HC Uttarakhand11 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Abdulla Trading Company vs. The Commissioner State Tax

WPMB/646/2026HC Uttarakhand10 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Raj Security Service And Labour Contractor vs. Commissioner Central Goods And Services Tax

WPMB/641/2026HC Uttarakhand10 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Dhingra Glass vs. Commissioner Central Goods And Services Tax

WPMB/280/2026HC Uttarakhand10 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Dev Engineering And Construction Works vs. Commissioner State Goods And Service Tax

WPMB/640/2026HC Uttarakhand10 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms M R Yadav And Associates vs. Commissioner State Goods And Services Tax

WPMB/636/2026HC Uttarakhand10 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Warmmax INDIA vs. Commissioner Of The SGST

WPMB/984/2025HC Uttarakhand07 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Xithelia Nova Healthcare Private Limited vs. State Of Uttarakhand

WPMB/626/2026HC Uttarakhand07 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Xithelia Nova Healthcare Private Limited vs. State Of Uttarakhand

WPMB/627/2026HC Uttarakhand07 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ravindra Singh Deopa vs. The Commissioner State Tax

WPMB/622/2026HC Uttarakhand05 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Akshay Nainwal vs. State Of Uttarakhand

WPMB/619/2026HC Uttarakhand04 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Mohan Chandra vs. State Tax Officer

WPMB/616/2026HC Uttarakhand04 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Maashakumbari Stone Crusher And Screening Plant vs. Commissioner State Goods And Services Tax

WPMB/610/2026HC Uttarakhand04 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Indrapalsingh vs. Commissioner State Goods And Services Tax Commissioner

WPMB/615/2026HC Uttarakhand03 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Raghubir Singh Nishant Yadav Associates vs. State Of Uttarakhand

WPMB/601/2026HC Uttarakhand29 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Kamesh vs. Union Of INDIA

WPMB/597/2026HC Uttarakhand27 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Iram Metaldistt U.S Nagar vs. The Deputy Commissioner State Tax

WPMB/348/2025HC Uttarakhand23 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S J M D News And Advetisers vs. State Of Uttarakhand

WPMB/54/2025HC Uttarakhand23 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Canadian Speciality Vinyls vs. The Commissioner Central Goods And Services Tax

WPMS/1592/2023HC Uttarakhand23 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Jindal Traders vs. State Of Uttarakhand

WPMB/61/2025HC Uttarakhand23 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Rudrani Global Autospring Private Limited vs. Commissioner State Goods And Service Tax Commissionerate Dehradun

WPMB/62/2025HC Uttarakhand23 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Seema Agencies Having Its Office At Nanakmatta vs. The Commissioner Of State Tax Dehradun

WPMB/94/2025HC Uttarakhand23 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Anand Singh Rana vs. State Of Uttarakhand

WPMB/175/2025HC Uttarakhand23 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Govind Ballabh Kandpal vs. The Deputy Commissioner State Tax

WPMB/325/2025HC Uttarakhand23 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Seema Agencies Having Its Office At Nanakmatta vs. The Commissioner Of State Tax Dehradun

WPMB/92/2025HC Uttarakhand23 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Excel Enterprises vs. Commissioner State Goods And Services Tax

WPMB/592/2026HC Uttarakhand23 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Eth Infra Private Limited vs. Commissioner Central Goods And Services Tax

WPMB/595/2026HC Uttarakhand23 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Radhika Furniture Alias Radha Devi vs. The Commissioner SGST

WPMB/317/2025HC Uttarakhand23 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Ayaz Traders Distt Haridwar vs. Commissioner Of The S G S T Commissionerate At Dehradun

WPMS/86/2025HC Uttarakhand23 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Snowline Travel Ventures LLP vs. Commissioner State Goods And Services Tax

WPMB/593/2026HC Uttarakhand23 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Maa Bhagwati Construction Company vs. Commissioner State Tax Dehradun

WPMB/339/2025HC Uttarakhand23 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Akhand Enterprises Private Limited vs. The Deputy Commissioner

WPMB/559/2026HC Uttarakhand23 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Hindustan Traders Vehalna Chowk vs. Commissioner State Tax

WPMS/1852/2023HC Uttarakhand22 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/B Himalayan Energy Solution vs. State Tax Officer

WPMB/589/2026HC Uttarakhand21 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Kayum Khan vs. Assistant Commissioner

WPMB/495/2026HC Uttarakhand17 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Redic Labs Gstin vs. Assistant Commissioner

WPMB/570/2026HC Uttarakhand17 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Hindustan Traders vs. Commissioner State Goods And Services Tax Department

WPMB/486/2026HC Uttarakhand17 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Laxmi Prasad Joshi vs. The Commissioner State Tax

WPMB/581/2026HC Uttarakhand16 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Jai Veer Bhadreshwar Construction Jv vs. Superintendent Central Goods And Service Tax

WPMB/573/2026HC Uttarakhand15 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Kamlesh Kumar vs. State Tax Officer

WPMS/3268/2023HC Uttarakhand15 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Rajendra Singh Cont vs. Commissioner SGST

WPMB/571/2026HC Uttarakhand14 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Eiprocon International Opc Private Limited vs. Commissioner State Goods And Service Tax

WPMS/3453/2023HC Uttarakhand14 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Naveen Kumar vs. The Commissioner Central Goods And Services Tax

CEXA/7/2026HC Uttarakhand10 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

A R Buildwell vs. Commissioner Central Goods And Services Tax Commissioner

WPMB/441/2026HC Uttarakhand10 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Vinayak Metal Industries vs. The Deputy Commissioner

WPMB/562/2026HC Uttarakhand10 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S M/S Parmanand Joshi Gstin vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/563/2026HC Uttarakhand09 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Windlass Developer Private Limited vs. The Additional Commissioner CGST

WPMB/536/2026HC Uttarakhand08 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Pramod Kumar Shah vs. Assistant Commissioner

WPMB/554/2026HC Uttarakhand07 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S H K Surgicals vs. Joint Commissioner

WPMB/555/2026HC Uttarakhand07 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Mohd Alam vs. The Assistant Commissioner

WPMB/546/2026HC Uttarakhand06 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Purnagiri Construction Company PVT LTD vs. Commissioner Uttarakhand State GST Commissionerate

WPMS/1729/2024HC Uttarakhand19 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Aglar Power Limited vs. Assistant Commissioner SGST

WPMB/529/2026HC Uttarakhand19 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S The Maan Resorts vs. Assistant Commissioner

WPMB/526/2026HC Uttarakhand19 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Dharampal Lakhani vs. Commissioner Central Goods And Services Tax Commissionerate

WPMB/503/2026HC Uttarakhand19 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms New Dev Bhoomi Agro vs. The Commissioner State Tax Headquarters

WPMB/501/2026HC Uttarakhand18 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Manju vs. State Tax Officer

WPMB/477/2026HC Uttarakhand18 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Global Ventures vs. The Joint Commissioner

WPMS/1403/2024HC Uttarakhand17 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Uk Traders vs. State Of Uttarakhand

WPMB/506/2026HC Uttarakhand17 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Ravinder Singh Gariya vs. The Assistant Commissioner SGST

WPMB/1126/2025HC Uttarakhand16 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Ravinder Singh Gariya vs. The Assistant Commissioner SGST

WPMB/1127/2025HC Uttarakhand16 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Utkarsh Construction vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/487/2026HC Uttarakhand15 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms A A Traders vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/488/2026HC Uttarakhand15 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Sanjay Aggarwal vs. Commissioner State Goods And Services Tax Commissioner

WPMB/471/2026HC Uttarakhand12 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Madan Mohan Tiwari Contractor vs. Commissioner State Goods And Services Tax

WPMB/494/2026HC Uttarakhand12 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Kunadan Singh vs. State Of Uttarakhand

WPMB/492/2026HC Uttarakhand11 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms I Tech Packaging Systems vs. Superintendent Central Goods And Service Tax Department

WPMB/481/2026HC Uttarakhand10 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Rv Enterprises vs. State Of Uttarakhand

WPMB/479/2026HC Uttarakhand10 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Geeta Devi vs. State Of Uttarakhand

WPMB/483/2026HC Uttarakhand10 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Suraj Singh vs. Commissioner State Goods And Services Tax

WPMB/475/2026HC Uttarakhand09 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Sunny Kumar vs. Assistant Commissioner

WPMB/465/2026HC Uttarakhand05 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Muzahid Anwar vs. Assistant Commissioner

WPMB/456/2026HC Uttarakhand04 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Muzahid Anwar vs. Assistant Commissioner

WPMB/455/2026HC Uttarakhand04 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Shahjad vs. Commissioner State Goods And Services Tax Commissioner

WPMB/458/2026HC Uttarakhand04 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Cholayil Private Limited vs. Assistant Commissioner Central Goods And Services Tax

WPMB/426/2026HC Uttarakhand04 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Star Medical Stor vs. The State Tax Officer

WPMB/451/2026HC Uttarakhand03 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Star Medical Stor vs. The Assistant Commissioner

WPMB/449/2026HC Uttarakhand03 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Star Medical Stor vs. The Assistant Commissioner

WPMB/450/2026HC Uttarakhand03 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Rudra Enterprises vs. Commissioner Central Goods And Service Tax

WPMB/428/2026HC Uttarakhand02 Jun 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Shivam Sagar vs. Superintendent Central Goods And Service Tax, Range I Haldwani, Uttarakhand

WPMB/418/2026HC Uttarakhand29 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Pooran Chandra Verma vs. State Of Uttarakhand

WPMB/402/2026HC Uttarakhand27 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

The Vardhman Developers vs. Uttarakhand Real Estate Regulatory Authority

RERA APPEAL/7/2026HC Uttarakhand25 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Al Karam Hide vs. Commissioner SGST

WPMB/414/2026HC Uttarakhand25 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms R B Enterprises vs. Commissioner Central Goods And Services Tax

WPMB/397/2026HC Uttarakhand25 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Chaudhari Lal vs. Assistant Commissioner State Goods And Services Tax

WPMB/406/2026HC Uttarakhand21 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Vandana Distributers vs. Commissioner Of The State GST

WPMB/401/2026HC Uttarakhand21 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Rudra Enterprises vs. State Tax Officer

WPMB/383/2026HC Uttarakhand20 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Rn Die Castings vs. Additional Commissioner

WPMB/334/2026HC Uttarakhand20 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Bhagwati Enterprises vs. Commissioner Central Goods And Service Tax

WPMB/376/2026HC Uttarakhand18 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Radhey Shyam Yadav vs. Assistant Commissioner Pithoragarh

WPMB/389/2026HC Uttarakhand18 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Nikko Auto Limited vs. Commissioner State Goods And Services Tax

WPMB/359/2026HC Uttarakhand14 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Royal Construction vs. Commissioner Central Goods And Services Tax

WPMB/377/2026HC Uttarakhand14 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Priya Agarwal vs. State Tax Officer

WPMB/378/2026HC Uttarakhand14 May 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ripul Chauhan vs. State Of Uttarakhand

BA1/475/2026HC Uttarakhand13 May 2026

Bench: HON'BLE MR. JUSTICE ASHISH NAITHANI

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