Uttarakhand High Court GST Judgments — 2025

215 judgments, newest first. Page 1 of 3.

M/S Chaturvedi Agencies vs. Commissioner

WPMB/1075/2025HC Uttarakhand24 Dec 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Vaibhav Traders vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/1019/2025HC Uttarakhand24 Dec 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Md Plastech Private Limited vs. Deputy Commissioner

WPMB/1113/2025HC Uttarakhand24 Dec 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms S S Medical Systems INDIA Private Limited vs. The Commissioner State Tax Headquarters

WPMB/1017/2025HC Uttarakhand24 Dec 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms S S Medical Systems INDIA Private Limited vs. The Commissioner State Tax Headquarters

WPMB/1018/2025HC Uttarakhand24 Dec 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms S S Medical Systems INDIA Private Limited vs. The Commissioner State Tax

WPMB/1016/2025HC Uttarakhand24 Dec 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Narula Construction vs. Union Of INDIA

WPMB/206/2024HC Uttarakhand23 Dec 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Saraswati Devi vs. Zila Panchayat Champawat

WPMB/932/2025HC Uttarakhand23 Dec 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Sdb Electricals Private Limited vs. State Tax Officer SGST

WPMB/1108/2025HC Uttarakhand23 Dec 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Jugal Kishor vs. Commissioner SGST

WPMB/1111/2025HC Uttarakhand23 Dec 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms S S Gariya And Sons Construction vs. The Assistant Commissioner

WPMB/808/2025HC Uttarakhand23 Dec 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Pooja Saree House vs. Commissioner Of The SGST

WPMB/1094/2025HC Uttarakhand19 Dec 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Yogesh Chand Aggarwal vs. Central Bureau Of Investigation Cbi

BA2/164/2025HC Uttarakhand17 Dec 2025

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI

Mohammad Shahnavaz vs. Assistant Commissioner SGST

WPMB/1082/2025HC Uttarakhand17 Dec 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Masoom Ali And Company vs. National Highway Authority And Infrastructure Development Corporation LTD

WPMB/997/2025HC Uttarakhand16 Dec 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Vikram Singh Rawat vs. Commissioner

WPMB/980/2025HC Uttarakhand16 Dec 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Kumars Lube Distributor vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/1027/2025HC Uttarakhand16 Dec 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Rohan Chandrawati Tanay vs. Assistant Commissioner

WPMB/1043/2025HC Uttarakhand15 Dec 2025

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Sameer Singh vs. State Of Uttarakhand

WPMB/1007/2025HC Uttarakhand11 Dec 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Bipin Chandra Kapri vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/1059/2025HC Uttarakhand11 Dec 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Devendra Singh Dhauni vs. Commissioner State Goods And Services Tax

WPMB/1038/2025HC Uttarakhand11 Dec 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Quality Communication And General Order vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/1039/2025HC Uttarakhand11 Dec 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Tanuja Sweets vs. Assistant Commissioner

WPMB/1058/2025HC Uttarakhand11 Dec 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Deopa Enterprises vs. Commissioner State Goods And Services Tax

WPMB/1046/2025HC Uttarakhand09 Dec 2025

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI,HON'BLE MR. JUSTICE ALOK MAHRA

Sanjay Singh vs. Commissioner Of The SGST

WPMS/3398/2024HC Uttarakhand05 Dec 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Pooran Singh vs. Superintendent Central Goods And Services Tax

WPMB/1028/2025HC Uttarakhand04 Dec 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Mohd Shahnawaz Gold Hosiery vs. Union Of INDIA

WPMB/1024/2025HC Uttarakhand03 Dec 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Trilok Singh Contractor vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/992/2025HC Uttarakhand01 Dec 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Arti Keshri vs. State Of Uttarakhand

ABA/666/2025HC Uttarakhand28 Nov 2025

Bench: HON'BLE MR. JUSTICE ASHISH NAITHANI

Ms Rhs Enterprises vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/1004/2025HC Uttarakhand27 Nov 2025

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI,HON'BLE MR. JUSTICE ALOK MAHRA

Ms Doon Iron Store vs. Deputy Commissioner State Tax

WPMB/981/2025HC Uttarakhand26 Nov 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Atlanta Tele Cables vs. Deputy Commissioner State Goods And Services Tax

WPMB/991/2025HC Uttarakhand25 Nov 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms D P Enterprises vs. Commissioner Uttarakhand State GST Commissionerate

WPMB/863/2025HC Uttarakhand25 Nov 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Saar Biofuels vs. Commissioner State Goods And Services Tax

WPMB/993/2025HC Uttarakhand20 Nov 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Mahidev Singh vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/985/2025HC Uttarakhand19 Nov 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Albonair Private Limited vs. The State Tax Officer

WPMS/1408/2024HC Uttarakhand14 Nov 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Albonair Private Limited vs. The State Tax Officer

WPMS/1402/2024HC Uttarakhand14 Nov 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Manoj Singh vs. State Tax Officer

WPMB/951/2025HC Uttarakhand13 Nov 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Shahid Construction vs. Commmissioner Of The SGST

WPMB/970/2025HC Uttarakhand13 Nov 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Sanskrati Loke Kala Samiti vs. Commissioner CGST

WPMB/962/2025HC Uttarakhand12 Nov 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Sheetal Bhatia vs. State Of Uttarakhand

WPMB/946/2025HC Uttarakhand11 Nov 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ganesh Singh Kholia Gstin vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/960/2025HC Uttarakhand11 Nov 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Sukhija Kirana Store vs. Superintendent

WPMB/954/2025HC Uttarakhand11 Nov 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Jayendra Singh vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/934/2025HC Uttarakhand11 Nov 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Akshay Contractor Service vs. Superintendent Central Goods And Service Tax

WPMB/955/2025HC Uttarakhand11 Nov 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Paras Chaudhry Contractor vs. Commissioner Of The SGST

WPMB/950/2025HC Uttarakhand11 Nov 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Shri Dev Bhoomi Construction vs. Commissioner State Goods And Services Tax

WPMB/945/2025HC Uttarakhand07 Nov 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Kashipur Beverages Private Limited vs. Commissioner Goods And Services Tax State GST

WPMB/938/2025HC Uttarakhand07 Nov 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Pramod Kumar Gstin vs. Commissioner State Goods And Service Tax Commissioner

WPMB/917/2025HC Uttarakhand07 Nov 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Roop Singh vs. Commissioner State Goods And Services Tax

WPMB/939/2025HC Uttarakhand07 Nov 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Hollow Block Bricks vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/625/2025HC Uttarakhand04 Nov 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Naveen Aggarwal vs. State Of Uttarakhand

WPMB/299/2025HC Uttarakhand03 Nov 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Ashan Khan Contractor vs. Assistant Commissioner State Goods And Service Tax

WPMB/815/2025HC Uttarakhand29 Oct 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ankit Jain vs. State Tax Officer

WPMB/911/2025HC Uttarakhand29 Oct 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Umesh Chandra Gstin vs. Commissioner Central Goods And Services Tax Commissionerate

WPMB/880/2025HC Uttarakhand28 Oct 2025

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI,HON'BLE MR. JUSTICE ALOK MAHRA

Ms Arjun Singh Proprietorship Firm vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/869/2025HC Uttarakhand28 Oct 2025

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI,HON'BLE MR. JUSTICE ALOK MAHRA

Ms Haritima Enterprises vs. Commissioner Central Goods And Services Tax Commissionerate

WPMB/870/2025HC Uttarakhand28 Oct 2025

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI,HON'BLE MR. JUSTICE ALOK MAHRA

Ms Monolith Resorts Private Limited vs. The Commissioner State Tax

WPMB/787/2025HC Uttarakhand16 Oct 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Monlith Resorts Private Limited vs. The Commissioner State Tax

WPMB/788/2025HC Uttarakhand16 Oct 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Monolith Resorts Private Limited vs. The Commissioner State Tax

WPMB/789/2025HC Uttarakhand16 Oct 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Rakesh Prasad Uniyal vs. Assistant Commissioner

WPMB/881/2025HC Uttarakhand16 Oct 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Mukesh Panwar vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/864/2025HC Uttarakhand15 Oct 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Rajendra Gstin (05Bhcpr7942G1Z6) vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/865/2025HC Uttarakhand14 Oct 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Rao Trading Company vs. Commissioner Uttarakhand State GST Commissionerate Dehradun

WPMB/868/2025HC Uttarakhand14 Oct 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Hukam Singh Danu vs. The Assistant Commissioner

WPMB/819/2025HC Uttarakhand10 Oct 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Macro Infotech Private LTD vs. Commissionerate Uttarakhand State GST Commissionerate

WPMB/854/2025HC Uttarakhand10 Oct 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Tiwari Enterprises vs. Commissioner State Goods And Services Tax

WPMB/861/2025HC Uttarakhand10 Oct 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Aries Consultant vs. Commissioner Central Goods And Services Tax Commissionerate

WPMB/862/2025HC Uttarakhand10 Oct 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Bharat Singh Civil Contractor vs. Superintendent Of Centre Goods And Services Range

WPMB/849/2025HC Uttarakhand09 Oct 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Godwin Hospitality Private Limited vs. Assistant Commissioner

WPMB/851/2025HC Uttarakhand08 Oct 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Dhh Healthcare PVT LTD vs. Commissioner Uttarakhand State GST Commissionerate Dehradun

WPMB/853/2025HC Uttarakhand08 Oct 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Dream Realinfra Private Limited vs. Assistant Commissioner

WPMB/824/2025HC Uttarakhand07 Oct 2025

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI,HON'BLE MR. JUSTICE ALOK MAHRA

Dream Realinfra Private Limited vs. Assistant Commissioner

WPMB/822/2025HC Uttarakhand07 Oct 2025

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI,HON'BLE MR. JUSTICE ALOK MAHRA

Dream Realinfra Private Limited vs. Assistant Commissioner

WPMB/821/2025HC Uttarakhand07 Oct 2025

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI,HON'BLE MR. JUSTICE ALOK MAHRA

Mohammad Adil vs. Assistant Commissioner

WPMB/825/2025HC Uttarakhand07 Oct 2025

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI,HON'BLE MR. JUSTICE ALOK MAHRA

Mohammad Adil vs. Assistant Commissioner

WPMB/823/2025HC Uttarakhand07 Oct 2025

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI,HON'BLE MR. JUSTICE ALOK MAHRA

Mahesh Ram vs. Assistant Commissioner State Tax

WPMB/843/2025HC Uttarakhand07 Oct 2025

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI,HON'BLE MR. JUSTICE ALOK MAHRA

Tulsi Construction vs. Assistant Commissioner

WPMB/829/2025HC Uttarakhand07 Oct 2025

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI,HON'BLE MR. JUSTICE ALOK MAHRA

Sukumbari Engeineering Work vs. Commissioner Of The CGST

WPMB/798/2025HC Uttarakhand26 Sept 2025

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI,HON'BLE MR. JUSTICE ALOK MAHRA

Dhirendra Sharma Contractor Gstin vs. Commissioner State Goods And Service Tax Commissioner

WPMB/806/2025HC Uttarakhand25 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Suri Engineers vs. Commissioner State Goods And Servicestax

WPMB/785/2025HC Uttarakhand24 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Prithavi Raj Chufal vs. The Commissioner State Tax

WPMB/801/2025HC Uttarakhand24 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Manoj Kumar Agarwal vs. Commissioner Of The SGST

WPMB/792/2025HC Uttarakhand24 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Poddar Ispat Private Limited vs. Office Of The Deputy Commissioner

WPMB/697/2025HC Uttarakhand23 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Puran Singh vs. Commissioner Central Goods And Services Tax Commissionerate

WPMB/781/2025HC Uttarakhand19 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Barulal Contractor And Supplier vs. Commissioner Central Goods And Services Tax Commissionerate

WPMB/782/2025HC Uttarakhand19 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Meer Alam vs. Commissioner Of The SGST

WPMB/775/2025HC Uttarakhand18 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Mseco Amica Packaging vs. Superintendent Of State Goods And Services

WPMB/767/2025HC Uttarakhand17 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ASHISH NAITHANI

Ms Deepak Enterprises vs. Union Of INDIA

WPMB/760/2025HC Uttarakhand17 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ASHISH NAITHANI

Mb Amit Auto Sales And Spare Parts vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/762/2025HC Uttarakhand17 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ASHISH NAITHANI

M/S Kumaon Rosin Industries vs. Commissioner SGST

WPMB/212/2025HC Uttarakhand16 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ASHISH NAITHANI

Swaroop Singh Rawat vs. Shree Arya Dharma Sewa Sangh

WPMS/2647/2021HC Uttarakhand12 Sept 2025

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Ms Sangam Sanskaritik Samiti vs. The Commissioner Central Goods And Servie Tax

WPMS/2730/2024HC Uttarakhand11 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Rahul Jeswal vs. Superintendent CGST Haldwani

WPMB/751/2025HC Uttarakhand11 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Jai Maa Vaishni Enterprises vs. Commissioner State Tax

WPMB/549/2025HC Uttarakhand09 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Evolve Promoters Private Limited vs. Joint Commissioner Appeal Ist Dehradun

WPMS/264/2025HC Uttarakhand09 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Ad Trading Company vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/623/2025HC Uttarakhand09 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Amar Singh Bisht vs. The Assistant Commissioner

WPMB/748/2025HC Uttarakhand04 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Gopal Datt Bhatt vs. The Assistant Commissioner

WPMB/636/2025HC Uttarakhand04 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Gopal Datt Bhatt vs. The Assistant Commissioner

WPMB/630/2025HC Uttarakhand04 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

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