BharatTaxGST

Uttarakhand High Court GST Judgments — 2025

215 judgments, newest first. Page 2 of 3.

M/S Uttarakhand Harikvira Bahudeshiya Sahkari Samitii LTD vs. State Of Uttarakhand

WPMB/731/2025HC Uttarakhand04 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Suresh Singh Bisht vs. Commissioner SGST

WPMB/732/2025HC Uttarakhand04 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Manoj Kumar Agarwal vs. Commissioner Of The SGST

WPMB/703/2025HC Uttarakhand02 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Deepti Kharkwal vs. Assistant Commissioner State Tax

WPMB/739/2025HC Uttarakhand02 Sept 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Shubham Sharma vs. Commissioner Uttarakhand State GST Commissionerate

WPMB/718/2025HC Uttarakhand29 Aug 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Suraj Enterprises vs. Assistant Commissioner

WPMB/487/2025HC Uttarakhand29 Aug 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Puran Singh vs. Superintendent

WPMB/706/2025HC Uttarakhand26 Aug 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Rv Pacific Wines Private Limited vs. Superintendent Central Goods And Services Tax

WPMB/700/2025HC Uttarakhand26 Aug 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Shri Balaji Fuels vs. Assistant Commissioner

WPMB/677/2025HC Uttarakhand20 Aug 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Radha Krishna vs. State Of Uttarakhand

WPMB/668/2025HC Uttarakhand18 Aug 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Krishananand Jha vs. State Of Uttarakhand

BA1/953/2025HC Uttarakhand13 Aug 2025

Bench: HON'BLE MR. JUSTICE ASHISH NAITHANI

Virendra Mohan vs. Commissioner State Goods And Services Tax

WPMB/612/2025HC Uttarakhand11 Aug 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Bheem Singh vs. Assistant Commissioner State Goods And Services Mussoorie

WPMB/632/2025HC Uttarakhand07 Aug 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Shankar Dutt Chandola vs. State Of Uttarakhand

WPMB/121/2025HC Uttarakhand05 Aug 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Devi Dutt Pathak vs. State Of Uttarakhand

WPMS/2920/2024HC Uttarakhand05 Aug 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S R K Contractors Through Its Prop vs. State Of Uttarakhand

WPMB/599/2025HC Uttarakhand04 Aug 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Rcc Eco - Rcc Infra (Jv) vs. State Of Uttarakhand

SPA/292/2024HC Uttarakhand01 Aug 2025

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI,HON'BLE MR. JUSTICE ALOK MAHRA

Bhaskar Joshi vs. Commissioner State Goods And Service Tax Commissioner

WPMB/604/2025HC Uttarakhand31 Jul 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Ms Gayatri Iron And Steels vs. Commissioner Of The SGST

WPMS/83/2024HC Uttarakhand29 Jul 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S K G N Traders Having Its Office vs. Commissioner State Goods And Services Tax Commissionerate Dehradun

WPMB/435/2025HC Uttarakhand29 Jul 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Panchsheel Enterprises vs. Commissioner State Goods And Service Tax

WPMB/415/2025HC Uttarakhand29 Jul 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Sameer Singh vs. Assistant Commissioner

WPMB/597/2025HC Uttarakhand25 Jul 2025

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI,HON'BLE MR. JUSTICE ALOK MAHRA

Kuldeep Singh Bhandari vs. Assistant Commissioner

WPMB/568/2025HC Uttarakhand23 Jul 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Ms River View Restaurent vs. Commissioner State Goods And Services Tax

WPMB/560/2025HC Uttarakhand22 Jul 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Ms Velly Restaurent vs. Commissioner State Goods And Services Tax

WPMB/559/2025HC Uttarakhand22 Jul 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Sai Construction And Builders vs. Commissioner

WPMS/2287/2024HC Uttarakhand22 Jul 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Sunil Kumar vs. Commissioner Central Goods And Services Tax

WPMB/544/2025HC Uttarakhand17 Jul 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Agarwal Machinery Store vs. Commissioner State Goods And Services Tax

WPMB/542/2025HC Uttarakhand17 Jul 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Birendra Pal Singh vs. Assistant Commissioner

WPMB/486/2025HC Uttarakhand15 Jul 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Tania Enterprises vs. Commissioner Central Goods And Services Tax Commissionerate

WPMB/500/2025HC Uttarakhand15 Jul 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Ashu Enterprises vs. Commissioner Central Goods And Services Tax

WPMB/501/2025HC Uttarakhand15 Jul 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Ms R S Construction vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/492/2025HC Uttarakhand09 Jul 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Ms Rahul Timber vs. Commissioner Central Goods And Service Tax Dehradun

WPMB/405/2025HC Uttarakhand08 Jul 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Ms Chandra Shekar Joshi vs. Commissioner State Goods And Services Tax

WPMB/458/2025HC Uttarakhand03 Jul 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Ms Shivalik Communications Private Limited vs. Union Of INDIA

WPMB/51/2024HC Uttarakhand01 Jul 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Karandeep Singh vs. Commissioner Central Goods And Services Tax

WPMB/430/2025HC Uttarakhand26 Jun 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Jai Maa Surkanda Stone Crusher vs. Commissioner State Goods And Services Tax

WPMB/379/2025HC Uttarakhand24 Jun 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Rajkiran Singh vs. Commissioner Central Goods And Services Tax Commissionerate

WPMB/408/2025HC Uttarakhand24 Jun 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Prakash Singh Nagarkoti vs. State Of Uttarakhand

WPMB/395/2025HC Uttarakhand20 Jun 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Prakash Singh Nagarkoti vs. State Of Uttarakhand

WPMB/394/2025HC Uttarakhand20 Jun 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Ms Monolith Resorts Private Limited vs. State Tax Officer

WPMB/393/2025HC Uttarakhand20 Jun 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Tata Aig General Insurance Company LTD vs. Garima Arora

WPMS/1555/2025HC Uttarakhand19 Jun 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Sharma Enterprises vs. Commissioner State Goods And Services Tax

WPMB/373/2025HC Uttarakhand19 Jun 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Saneshiya Ram vs. Commissioner State Goods And Service Tax

WPMB/382/2025HC Uttarakhand18 Jun 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Kaushik Healthcare And General Supplies Goods vs. Commissioner State Goods And Service Tax

WPMB/372/2025HC Uttarakhand16 Jun 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Alaknanda Sales Corporation vs. Commissioner State Goods And Services Tax

WPMB/313/2025HC Uttarakhand16 Jun 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Gajanand Granite vs. Office Of State Tax Officer

WPMB/358/2025HC Uttarakhand12 Jun 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Bhatt And Thapliyal Engineering vs. Commissioner, SGST

WPMB/307/2025HC Uttarakhand10 Jun 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Sanariya Nilesh Khimjibhai vs. State Goods And Services Tax Kashipur Uttarakhand

WPMS/1161/2023HC Uttarakhand09 Jun 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Ms Prince Pipes And Fittings Limited vs. Additonal Commissioner CGST

WPMB/190/2025HC Uttarakhand09 Jun 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Lear Automotive INDIA PVT. LTD vs. Additional Commissioner CGST Commissionerate Dehradun

WPMB/202/2025HC Uttarakhand09 Jun 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Manish Singh vs. Superintendent Central Goods And Services Tax

WPMB/343/2025HC Uttarakhand09 Jun 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Jagmohan vs. Assistant Commissioner State Tax

WPMB/342/2025HC Uttarakhand09 Jun 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Sai Vishwas Polymers vs. Deputy Commissioner

WPMB/316/2025HC Uttarakhand05 Jun 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Prime Figure Gym And Fitness Centre vs. Commissioner State Godds And Service Tax

WPMB/321/2025HC Uttarakhand05 Jun 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Shahid Construction vs. Commissioner Of SGST

WPMB/306/2025HC Uttarakhand05 Jun 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Mughlai Chicken Distt Nainital vs. Commissioner State Goods And Services Tax

WPMB/324/2025HC Uttarakhand04 Jun 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Ayush Construction Co vs. Commissioner, State Goods And Services Tax

WPMB/297/2025HC Uttarakhand23 May 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Kaushalender Kumar Singh vs. Assistant Commissioner

WPMB/286/2025HC Uttarakhand22 May 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE ASHISH NAITHANI

M/S Sagar Mobile Having Place Of Business At No. 73 vs. Assistant Commissioner, Central GST

WPMB/283/2025HC Uttarakhand22 May 2025

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI,HON'BLE MR. JUSTICE ALOK MAHRA

Kailash Singh Rawat(Deceased) vs. The State Of Uttarakhand

WPMB/261/2025HC Uttarakhand21 May 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Mohammad Ayub vs. Superintendent CGST

WPMB/255/2025HC Uttarakhand20 May 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE ASHISH NAITHANI

Miswahuddin vs. Assistant Commissioner State Tax

WPMB/241/2025HC Uttarakhand20 May 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE ASHISH NAITHANI

Ms R K Engineering Works vs. Commissioner Central Goods And Service Tax Commissionerate

WPMS/2887/2024HC Uttarakhand19 May 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Jai Mata Di Construction Gstin vs. Commissioner Central Goods And Service Tax Commissionerate

WPMS/1101/2024HC Uttarakhand19 May 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Dan Singh Rathaur vs. Assistant Commissioner SGST

WPMB/232/2025HC Uttarakhand15 May 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Dan Singh Rathaur vs. Assistant Commissioner SGST

WPMB/231/2025HC Uttarakhand15 May 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Dan Singh Rathaur vs. Assistant Commissioner SGST

WPMB/234/2025HC Uttarakhand15 May 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Dan Singh Rathaur vs. Assistant Commissioner SGST

WPMB/233/2025HC Uttarakhand15 May 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Jai Bhawani Stone Crusher vs. Commissioner Central Goods And Services Tax

WPMB/179/2025HC Uttarakhand15 May 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Web Decorina vs. Commissioner Of Commercial Tax

WPMB/176/2025HC Uttarakhand15 May 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Kavindra Singh Aswal vs. Commissioner SGST

WPMB/237/2025HC Uttarakhand15 May 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Ramsharan vs. Commsissioner State Goods And Services Tax

WPMB/235/2025HC Uttarakhand15 May 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Amit vs. Commissioner SGST

WPMB/238/2025HC Uttarakhand15 May 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Dangwal Singh And Contractor vs. Commissioner Central Goods And Services Tax Commissionerate Dehradun

WPMB/229/2025HC Uttarakhand14 May 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Maya Singh vs. Commisioner, State Goods And Services Tax Commissionerate

WPMB/228/2025HC Uttarakhand13 May 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Ashok Manori vs. Assistant Commissioner

WPMB/217/2025HC Uttarakhand09 May 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Arvind vs. The Commissioner SGST

WPMB/195/2025HC Uttarakhand08 May 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Godiyal Enterprises vs. Commissioner CGST

WPMB/191/2025HC Uttarakhand07 May 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Badri Kedar Contractors vs. Cpmmissioner Central Goods And Services Tax

WPMB/219/2025HC Uttarakhand07 May 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Ankit Shuttring And Manufacturing Work vs. Commissioner Central Goods And Services Tax

WPMB/218/2025HC Uttarakhand07 May 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Danish Saifi vs. Union Of INDIA

WPMB/199/2025HC Uttarakhand06 May 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Upendra Singh Pundir vs. Commissioner State Goods And Services Tax

WPMB/185/2025HC Uttarakhand29 Apr 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE ASHISH NAITHANI

M/S Vikartan Infrastructure PVT LTD vs. Commissioner State Goods And Service Tax Commissionerate

WPMB/181/2025HC Uttarakhand28 Apr 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S M B M Polymers vs. State Tax Officer

WPMB/56/2025HC Uttarakhand22 Apr 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/Smodine Thermal Systems Private Limited vs. State Of Uttarakhand

WPMB/123/2025HC Uttarakhand21 Apr 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Maa Parwati Enterprises vs. Commissioner Central Goods And Services Tax

WPMB/158/2025HC Uttarakhand17 Apr 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Umair Timber Traders vs. Commissioner State Goods And Services Tax

WPMB/159/2025HC Uttarakhand17 Apr 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Abhayvision Construction Private Limited vs. Commissioner State Goods And Services Tax

WPMB/156/2025HC Uttarakhand17 Apr 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Surendra Singh Contractor Pauri Garhwal vs. Commissioner Central Goods And Services Tax

WPMB/147/2025HC Uttarakhand09 Apr 2025

Bench: HON'BLE MR. JUSTICE ALOK KUMAR VERMA,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Anil Kuriyal vs. Commissioner State Goods And Service Tax

WPMB/146/2025HC Uttarakhand09 Apr 2025

Bench: HON'BLE MR. JUSTICE ALOK KUMAR VERMA,HON'BLE MR. JUSTICE ALOK MAHRA

Kiran Joshi vs. State Tax Officer

WPMB/108/2025HC Uttarakhand05 Apr 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE PANKAJ PUROHIT

M/S Ram Singh Patel Gstin vs. Commissioner State Goods And Services

WPMB/116/2025HC Uttarakhand02 Apr 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Digitech Call System Private Limited vs. Uttarakhand Power Corporation Limited

WPMB/105/2025HC Uttarakhand01 Apr 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Abbal Singh Gstin vs. Commissioner Staet Goods And Services

WPMB/104/2025HC Uttarakhand01 Apr 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S A F Traders Khasra No. 206 Mauja Raipur Paragana Bhagwanpur vs. Commissioner Uttarakhand State G S T Commissionerate

WPMS/1909/2022HC Uttarakhand24 Mar 2025

Bench: HON'BLE MR. JUSTICE RAKESH THAPLIYAL

M/S Kama Steel Tube Industries vs. Commissioner Uttarakhand State GST Commissionerate Dehradun

WPMS/2857/2022HC Uttarakhand24 Mar 2025

Bench: HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Mohd Shahnawaz Hussain vs. State Of Uttarakhand

BA1/463/2025HC Uttarakhand21 Mar 2025

Bench: HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Kd Submersibile And Electricals vs. Commissioner State Goods And Services Tax Commissionerate Dehradun

WPMB/86/2025HC Uttarakhand21 Mar 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S C F C Carriers PVT LTD vs. Commissioner Of The S G S T Commissionerate At Dehradun

WPMB/67/2025HC Uttarakhand20 Mar 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

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