BharatTaxGST

Uttarakhand High Court GST Judgments — 2024

188 judgments, newest first. Page 1 of 2.

Anuj Kumar Verma vs. Superintendent Central Goods And Services Tax

WPMS/3548/2024HC Uttarakhand23 Dec 2024

Bench: HON'BLE MR. JUSTICE ALOK KUMAR VERMA

Bm Services vs. Commissioner State Goods And Services Tax

WPMS/3532/2024HC Uttarakhand23 Dec 2024

Bench: HON'BLE MR. JUSTICE ALOK KUMAR VERMA

Shanvi Traders vs. Commissioner Uttarakhand State GST

WPMS/3474/2024HC Uttarakhand23 Dec 2024

Bench: HON'BLE MR. JUSTICE ALOK KUMAR VERMA

Gaizal Shekh Mansuri Nimbuwala Garhi Cantt Dehradun vs. Commissioner Central Goods And Services Tax

WPMS/3508/2024HC Uttarakhand19 Dec 2024

Bench: HON'BLE MR. JUSTICE ALOK KUMAR VERMA

Global Manpower Solutions Awagarh Compound Mallital Nainital vs. State Tax Officer

WPMS/3443/2024HC Uttarakhand19 Dec 2024

Bench: HON'BLE MR. JUSTICE ALOK KUMAR VERMA

Surendra Pal Rawat vs. Union Of INDIA

WPMS/3361/2024HC Uttarakhand17 Dec 2024

Bench: HON'BLE MR. JUSTICE ALOK KUMAR VERMA

Thakurji Enterprises A Proprietorship Firm vs. State Of Uttarakhand

WPMB/554/2024HC Uttarakhand16 Dec 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE PANKAJ PUROHIT

Kuldeep Singh vs. Commissioner Of Commercial Goods And Service Tac

WPMS/3401/2024HC Uttarakhand13 Dec 2024

Bench: HON'BLE MR. JUSTICE ALOK KUMAR VERMA

Rakesh Kumar vs. State Tax Officer

WPMS/3283/2024HC Uttarakhand06 Dec 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Deltaadefence Academy Opc Private Limited vs. Assistant Commissioner State Goods And Service Tax

WPMS/3285/2024HC Uttarakhand06 Dec 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Commissioner Of Central Excise And Service Tax Dehradun vs. M/S Commercial Auto Dehradun PVT. LTD

CEXA/49/2018HC Uttarakhand05 Dec 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE VIVEK BHARTI SHARMA

Commissioner Of Central Goods And Service Tax vs. M/S Rishabh Velveleen LTD

CEXA/32/2018HC Uttarakhand05 Dec 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE VIVEK BHARTI SHARMA

Commissioner Of Central Goods And Service Tax vs. Kichha Sugar Co LTD

CEXA/22/2017HC Uttarakhand05 Dec 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE VIVEK BHARTI SHARMA

Commissioner Of CGST And Central Excise Commissionerate Dehradun vs. M/S Spicer INDIA PVT. LTD

CEXA/1/2020HC Uttarakhand05 Dec 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE VIVEK BHARTI SHARMA

Ms Shanti Devi Manral vs. Commissioner Central Goods And Services Tax Commissionerate

WPMS/3121/2024HC Uttarakhand05 Dec 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

M/S Ramesh Chandra Gstin vs. Commssioner State Goods And Services Tax

WPMS/3303/2024HC Uttarakhand05 Dec 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Ms Windals Precision PVT LTD vs. The Assistant Commissioner State Tax

WPMS/3202/2024HC Uttarakhand05 Dec 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Krishna Singh Kanyal vs. State Of Uttarakhand

BA1/1560/2024HC Uttarakhand13 Nov 2024

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI

Arora Automobiles vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/2263/2023HC Uttarakhand13 Nov 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Swal Ghati Cholia Nrityak Dal Samiti vs. Superintendent Central Goods And Service Tax

WPMS/3118/2024HC Uttarakhand13 Nov 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Saurabh Semwal vs. Assistant Commissioner State Tax

WPMS/3111/2024HC Uttarakhand13 Nov 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Bhoopal Dutt Contractor Gstin vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/3029/2024HC Uttarakhand11 Nov 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Goyal Traders Through Proprietor vs. Commissioner Uttarakhand State Goods And Services Tax

WPMS/2479/2022HC Uttarakhand07 Nov 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Jeewan Chandra Pant vs. Commissioner State Goods And Service Tax Commissionerate Dehradun

WPMS/2977/2024HC Uttarakhand25 Oct 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Shailendra Singh Bohra vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/2978/2024HC Uttarakhand25 Oct 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Ms Devendra Singh Adhikari Gstin vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/2950/2024HC Uttarakhand24 Oct 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Mohan Bahuguna vs. Assistant Commissioner

WPMS/2937/2024HC Uttarakhand24 Oct 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Ms Gautam Associates vs. Union Of INDIA

WPMS/2840/2024HC Uttarakhand22 Oct 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Ms Vijay Fit And Forge Private LTD vs. State Of Uttarakhand

WPMS/1091/2024HC Uttarakhand17 Oct 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Manish Agrawal vs. State Of Uttarakhand

ABA/710/2024HC Uttarakhand15 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI

Swastik Polymers vs. The Commissioner Central Goods And Services Tax

WPMB/483/2024HC Uttarakhand15 Oct 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE VIVEK BHARTI SHARMA

M/S Vijender Singh Contractor vs. Commissioner State Goods And Services Tax

WPMS/2799/2024HC Uttarakhand15 Oct 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Ms Maa Bhagwati Traders vs. Commissioner Central Goods And Services Tax Commissionerate

WPMS/2794/2024HC Uttarakhand14 Oct 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Betal Singh vs. Commissioner

WPMS/2779/2024HC Uttarakhand08 Oct 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Meharvan Singh Contractor vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/2717/2024HC Uttarakhand04 Oct 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Shubham Pujara vs. State Tax Officer

WPMS/2712/2024HC Uttarakhand04 Oct 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Aftab Husain vs. Union Of INDIA

WPMS/2686/2024HC Uttarakhand03 Oct 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Gaurav Agarwal vs. Superintendent Central Goods And Services Tax

WPMS/2659/2024HC Uttarakhand30 Sept 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Kiran Enterprises Gstin vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/2650/2024HC Uttarakhand27 Sept 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

New Jai Hind Transport Service Through Its Proprietor vs. The Union Of INDIA

WPMS/646/2023HC Uttarakhand27 Sept 2024

Bench: HON'BLE MS. JUSTICE RITU BAHRI,HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Ms Girish Chandra Bhatt Contractor vs. Commissioner Uttarakhand State Goods And Service Tax Commissionerate

WPMS/2190/2024HC Uttarakhand25 Sept 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Ms Kumar Traders vs. Commissioner State Tax Ukgst

WPMS/2598/2024HC Uttarakhand25 Sept 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Banti Kumar vs. Assistant Commissioner

WPMS/2591/2024HC Uttarakhand25 Sept 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

M/S Corbett Yatra Tour And Travels vs. Commissioner Center Goods And Service Tax Dehradun

WPMS/2386/2024HC Uttarakhand25 Sept 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Ms Himalayan Homes Construction And Consultant Services vs. Commissioner

WPMS/2455/2024HC Uttarakhand23 Sept 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Anwar Husain vs. Union Of INDIA

WPMS/2479/2024HC Uttarakhand20 Sept 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Ms Pearl Print Pack PVT LTD vs. Joint Commissioner

WPMS/2473/2024HC Uttarakhand20 Sept 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Campus Activewear Limited vs. Commissioner State Goods And Service Tax Commissionerate

WPMS/955/2024HC Uttarakhand10 Sept 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

M/S Teleglobe Enterprises vs. Joint Commissioner Appellate Authority Godds And Service Tax

SPA/275/2024HC Uttarakhand09 Sept 2024

Bench: HON'BLE MS. JUSTICE RITU BAHRI,HON'BLE MR. JUSTICE RAKESH THAPLIYAL

R A Construction Gstin vs. Commissioner Central Goods And Services Tax Commissionerate

WPMS/2086/2024HC Uttarakhand09 Sept 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

M/S Uttkarsh Consultancy vs. State Of Uttarakhand

WPMS/2394/2024HC Uttarakhand05 Sept 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Kay Kay Construction vs. Union Of INDIA

WPMS/2163/2024HC Uttarakhand05 Sept 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Mahindra Last Mile Mobility Limited vs. The Commissioner

WPMS/2282/2024HC Uttarakhand03 Sept 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Puran Singh vs. Superintendent Central Goods And Services Tax

WPMS/3296/2023HC Uttarakhand03 Sept 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Mahindra Last Mile Mobility Limited vs. The Commissioner

WPMS/2277/2024HC Uttarakhand03 Sept 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Hira Singh vs. Union Of INDIA

WPMS/2284/2024HC Uttarakhand03 Sept 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Triptveer Singh vs. Assistant Commissioner State Goods And Service Tax

WPMS/2327/2024HC Uttarakhand30 Aug 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Sunil Sah vs. Union Of INDIA

WPMS/2285/2024HC Uttarakhand29 Aug 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Ms Kalyan Sngh Gstin vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/2317/2024HC Uttarakhand29 Aug 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Ms Amtech Engineers vs. The Commissioner Of State Tax

WPMS/2176/2024HC Uttarakhand23 Aug 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Rcc Eco Rcc Infra Jv Infraventures LTD vs. State Of Uttarakhand

WPMS/2205/2024HC Uttarakhand23 Aug 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Bipin Chandra Bisht vs. State Of Uttarakhand

WPMS/2672/2023HC Uttarakhand22 Aug 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Arun Traders vs. State Of Uttarakhand

WPMB/329/2024HC Uttarakhand20 Aug 2024

Bench: HON'BLE MS. JUSTICE RITU BAHRI,HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Raghav Steels vs. State Of Uttarakhand

WPMB/328/2024HC Uttarakhand20 Aug 2024

Bench: HON'BLE MS. JUSTICE RITU BAHRI,HON'BLE MR. JUSTICE RAKESH THAPLIYAL

S S Filling Station vs. State Of Uttarakhand

WPMB/75/2024HC Uttarakhand14 Aug 2024

Bench: HON'BLE MS. JUSTICE RITU BAHRI,HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Ms Indus Enterprises vs. Commissioner State Goods And Service Tax Commissionerate

WPMS/701/2024HC Uttarakhand14 Aug 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Maharaja Stone Crusher vs. The Commissioner CGST

WPMS/2186/2024HC Uttarakhand14 Aug 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Devendra Singh Jalal vs. The State Of Uttarakhand

SPA/249/2024HC Uttarakhand08 Aug 2024

Bench: HON'BLE MS. JUSTICE RITU BAHRI,HON'BLE MR. JUSTICE ALOK KUMAR VERMA

Ms Hi Life Interior vs. State Of Uttarakhand

WPMS/2140/2024HC Uttarakhand08 Aug 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Mohd Rizwan vs. Union Of INDIA

WPMS/2139/2024HC Uttarakhand08 Aug 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Pradeep Singh vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/2137/2024HC Uttarakhand08 Aug 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Devendra Singh vs. State Of Uttarakhand

WPMS/2016/2024HC Uttarakhand07 Aug 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Commissioner Of Central Excise And Service Tax Derhadun vs. M/S Paraj Exim

CEXA/1/2023HC Uttarakhand05 Aug 2024

Bench: HON'BLE MS. JUSTICE RITU BAHRI,HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Ms Special Biochem Private Limited vs. State Of Uttarakhand

WPMS/1381/2024HC Uttarakhand05 Aug 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Harak Singh Dhami vs. The Commissioner CGST

WPMS/2080/2024HC Uttarakhand02 Aug 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

D D Sloutions Gstin vs. Commissioner Central Goods And Services Tax Commissionerate

WPMS/2089/2024HC Uttarakhand01 Aug 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Concrete Additives And Chemicals Private Limited vs. State Tax Officer

WPMS/86/2024HC Uttarakhand01 Aug 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

M/S Ashok Parasari Parasari Garments vs. State Of Uttarakhand

WPMS/1978/2024HC Uttarakhand25 Jul 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Global Traders Gstin vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/101/2024HC Uttarakhand22 Jul 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Welfare Enterprises vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/1925/2024HC Uttarakhand18 Jul 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Sheenu Arora vs. Union Of INDIA

WPMB/266/2024HC Uttarakhand16 Jul 2024

Bench: HON'BLE MS. JUSTICE RITU BAHRI,HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Rishu Enterprises vs. State Of Uttarakhand

WPMB/276/2024HC Uttarakhand16 Jul 2024

Bench: HON'BLE MS. JUSTICE RITU BAHRI,HON'BLE MR. JUSTICE RAKESH THAPLIYAL

M/S Bardan Singh Rana vs. Commissioner State Goods And Services Tax

WPMS/1916/2024HC Uttarakhand16 Jul 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Binu Kumar vs. Commissioner State Goods And Services Tax

WPMS/1897/2024HC Uttarakhand15 Jul 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Amber Enterprises INDIA Limited vs. Union Of INDIA

WPMS/1488/2024HC Uttarakhand11 Jul 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

M/S Astha Enterprises Through Its Proprietor vs. Assistant Commissioner State Tax

WPMS/1624/2024HC Uttarakhand11 Jul 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Thukral Steel Engineers vs. Deputy Commissioner State Goods And Service Tax

WPMS/1848/2024HC Uttarakhand09 Jul 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Varsha Rawat vs. State Of Uttarakhand

WPMS/1822/2024HC Uttarakhand09 Jul 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

M/S Shiv Shankar Construction Company vs. State Of Uttarakhand

WPMS/2239/2021HC Uttarakhand08 Jul 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Mohd. Shahnawaz Hussain vs. State Of Uttarakhand

C482/1000/2024HC Uttarakhand08 Jul 2024

Bench: HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Ms Ringdom Industries PVT LTD vs. Commissioner Uttarakhand State Goods And Services Tax Commissionerate

WPMS/8/2024HC Uttarakhand05 Jul 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Ringdom Industries PVT LTD vs. Commissioner Uttarakhand State Goods And Service Tax Commissionerate

WPMS/4/2024HC Uttarakhand05 Jul 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Unique Security Solutions vs. Commercial Tax Officer

WPMS/1838/2024HC Uttarakhand05 Jul 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Girish Upadhyay vs. Assistant Commissioner State Goods And Service Tax

WPMS/1662/2024HC Uttarakhand04 Jul 2024

Bench: REGISTRAR (JUDICIAL)

Ms Tvs Srichakra Limited vs. Commissioner State Goods And Services Tax

WPMS/1644/2024HC Uttarakhand04 Jul 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Suraj Rawat vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/1803/2024HC Uttarakhand03 Jul 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Tanush Cricket Academy vs. Commissioner Uttarakhand State GST

WPMS/1764/2024HC Uttarakhand01 Jul 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Durga Singh vs. Superintendent CGST

WPMS/1617/2024HC Uttarakhand26 Jun 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ganesh Construction vs. The Commissioner CGST

WPMS/1688/2024HC Uttarakhand26 Jun 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Gur Minerals vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/1637/2024HC Uttarakhand25 Jun 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

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