Uttarakhand High Court GST Judgments — 2023

75 judgments.

• Mawai Tempo Service v. State Tax Officer

  Record only

  WPMS/3340/2023·19 Dec 2023

• Ms Jai Group v. Commissioner Uttarakhand State GST

  Record only

  WPMS/3241/2023·24 Nov 2023

• M/S Chadda Kalash Bhandar v. Commissioner Uttarakhand State GST Commissionerate

  Record only

  WPMS/2770/2023·5 Oct 2023

• Ms Prestress Steel LLP v. Commissioner Uttarakhand State GST

  Record only

  WPMS/2396/2023·26 Sept 2023

• Ms Prestress Steel LLP v. Commissioner Uttarakhand State GST

  Record only

  WPMS/2399/2023·26 Sept 2023

• Radbacs Remedies v. State Of Uttarakhand

  Record only

  WPMS/2302/2023·19 Aug 2023

• Kartar Singh v. Commissioner Uttarakhand State G S T Comiionerate Dehradun

  Record only

  WPMS/924/2023·18 Jul 2023

• M/S La Sani Scaffolding Gstin v. Commissioner State Goods And Services Tax

  Record only

  WPMS/1169/2023·21 Apr 2023

• M/S Pritpal Singh And Co Gstin v. Commissioner State Goods And Services Tax

  Record only

  WPMS/1037/2023·11 Apr 2023

• Ampro Chemicials Gstin Lotous v. Commissioner State Goods And Services Tax Commissionerate Dehhradun

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  WPMS/982/2023·10 Apr 2023

• M/S Yashika Herbal Agrotech Having Its Office v. Commissioner State Goods And Service Tax

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  WPMS/1000/2023·6 Apr 2023

• Bhadr Kali Construction Gstin v. Commissioner State Goods And Services Tax

  Record only

  WPMS/992/2023·6 Apr 2023

• Sandeep Kumar Gstin (O5Dlmpk3952B2Z7) v. Commissioner State Goods And Services Tax Dehradun

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  WPMS/980/2023·5 Apr 2023

• M/S Hunss Collection Gstin v. Commissioner State Goods And Services Tax Commissionerate Dehradun

  Record only

  WPMS/949/2023·31 Mar 2023

• M/S Jyoti Verma Gstin v. Commissioner State Goods And Services Tax Ommissionerate Dehradun

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  WPMS/935/2023·31 Mar 2023

• Prameshwar Prasad Badoni v. Commissioner State Goods And Services Tax Commissionerate Dehradun

  Record only

  WPMS/938/2023·31 Mar 2023

• M/S Dee Square Contractors And Builders v. The Commissioner Of State Tax State Goods And Services Tax

  Record only

  WPMS/711/2023·29 Mar 2023

• M/S Firasat Rasool Contractor Gstin v. Commissioner State Goods And Services Tax

  Record only

  WPMS/840/2023·29 Mar 2023

• Kamlesh Rawat Gstin v. Commissioner State Goods And Service Tax Commissionerate Dehradun

  Record only

  WPMS/885/2023·28 Mar 2023

• Manoj Kumar Tiwari v. The State Of Uttarakhand

  Record only

  WPMS/490/2023·27 Mar 2023

• Shivam Bisht v. Assistant Commissioner Sector 4 Haldwani

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  WPMS/850/2023·24 Mar 2023

• M/S Kalyan Singh Gstin v. Commissioner State Goods Ans Services Tax

  Record only

  WPMS/839/2023·23 Mar 2023

• V K Enterprises Having Its Office At 54, Govind Nagar Race Course, Dehradun U.K. Through Its Propri v. Commissioner Central Goods And Services Tax

  Record only

  WPMS/822/2023·22 Mar 2023

• Panchi Singh v. Commissioner State Goods Ans Services Tax

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  WPMS/804/2023·21 Mar 2023

• Ravi Kumar v. Assisstant Commissioner State Goods And Services Tax

  Record only

  WPMS/760/2023·21 Mar 2023

• M/S Himalaya Frozen Food And Vegetables Gstin v. Commissioner Central Goods And Servie Tax Commissionerate Dehradun

  Record only

  WPMS/798/2023·20 Mar 2023

• New Ansari Traders Gstin v. Commissioner State Goods And Services Tax

  Record only

  WPMS/766/2023·20 Mar 2023

• Shahwaz Alam Alias Raja v. Deputy Commissioner Audit State Goods And Service Tax

  Record only

  WPMS/718/2023·17 Mar 2023

• M/S Citi Sales Corporation Having Its Office v. Commercial Tax Officer Department Of Goods And Service Tax

  Record only

  WPMS/737/2023·17 Mar 2023

• Sharif Ahmad Alias Sharif Falwala v. Assistant Commissioner State Goods Ans Service Tax

  Record only

  WPMS/717/2023·17 Mar 2023

• Godwin Hospitality PVT LTD v. Commissioner State Goods And Services Tax

  Record only

  WPMS/763/2023·17 Mar 2023

• M/S Gaurav Enterprises v. Commissioner State Goods And Services Tax

  Record only

  WPMS/637/2023·15 Mar 2023

• Renu Khulbe v. Commissioner State Goods And Services Tax Commissionerate Dehradun

  Record only

  WPMS/684/2023·15 Mar 2023

• Mahalaxmi Tour And Travels Gstin v. Commissioner State Goods And Services Tax

  Record only

  WPMS/705/2023·15 Mar 2023

• Gopal Singh Bisht v. Commissioner State Goods And Services Tax

  Record only

  WPMS/712/2023·15 Mar 2023

• Irshad Ahamad Contractor Gstin v. Commissioner State Goods And Services Tax

  Record only

  WPMS/698/2023·15 Mar 2023

• Ranjeet Singh v. Assistant Commissioner State Tax

  Record only

  WPMS/695/2023·15 Mar 2023

• M/S Rizwan Construction Having Its Office v. Commercial Tax Officer Department Of Goods And Service Tax

  Record only

  WPMS/620/2023·3 Mar 2023

• Bhushan Construction Gstin v. Commissioner State Goods And Services Tax

  Record only

  WPMS/618/2023·3 Mar 2023

• M/S S K Engineering Gstin v. Commissioner State Goods And Services Tax

  Record only

  WPMS/621/2023·3 Mar 2023

• Salman Qureshi Gstin v. Commissioner Central Goods And Service Tax Commissionerate Dehradun

  Record only

  WPMS/345/2023·2 Mar 2023

• Surendra Singh Rawat Gstin v. Commissioner Central Goods And Service Tax Commissionerate Dehradun

  Record only

  WPMS/344/2023·2 Mar 2023

• M/S Unique Security Solution Having Its Office v. Commercial Tax Officer Department Of Goods And Service Tax

  Record only

  WPMS/588/2023·2 Mar 2023

• Jayveer Singh v. Commissioner State Goods And Services Tax

  Record only

  WPMS/597/2023·2 Mar 2023

• Virender Singh v. Commissioner Uttarakhand State GST Commissionerate Dehradun

  Record only

  WPMS/501/2023·28 Feb 2023

• Gulab Singh v. State Tax Officer State Goods And Services Tax

  Record only

  WPMS/493/2023·27 Feb 2023

• Vijay Ram Nautiyal v. Assisstant Commissioner State Goods And Services Tax

  Record only

  WPMS/485/2023·27 Feb 2023

• M/S Ravi Enterprises v. The Commissioner Of State Tax

  Record only

  WPMS/141/2023·23 Feb 2023

• Chater Singh Gstin v. Commissioner State Goods And Services Tax

  Record only

  WPMS/475/2023·23 Feb 2023

• M/S Om Shree Kelaveer Stone Crusher Gstin v. Commissioner State Goods And Services Tax Commissionerate Dehradun

  Record only

  WPMS/391/2023·16 Feb 2023

• Shri Ram Arcade Gstin v. Commissioner State Goods And Services Tax Commissionerate Dehradun

  Record only

  WPMS/366/2023·16 Feb 2023

• M/S Chandra And Company Gstin v. Commissioner State Goods And Services Tax Commissionerate Dehradun

  Record only

  WPMS/367/2023·16 Feb 2023

• Kripal Singh Aswal v. Commissioner State Goods And Service Tax

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  WPMS/383/2023·16 Feb 2023

• M/S Excellent Garments Gstin v. Commissioner State Goods And Services Tax Commissionerate Dehradun

  Record only

  WPMS/341/2023·15 Feb 2023

• M/S Bhavya General Suppliers Through Its Proprietor v. State Of Uttarakhand

  Record only

  WPMS/353/2023·15 Feb 2023

• Ujjwal Enterprises Through Its Proprietor Poonam Verma v. State Of Uttarakhand

  Record only

  WPMS/354/2023·15 Feb 2023

• Mayank Agrawal v. The Superintendent Central Goods And Service Tax

  Record only

  WPMS/203/2023·13 Jan 2023

• S A Traders v. Commissioner State Goods And Services Tax

  Record only

  WPMS/113/2023·13 Jan 2023

• M/S Uttarakhand Good Carrier Gstin v. The State Of Uttarakhand

  Record only

  WPMS/186/2023·13 Jan 2023

• Manbeer Singh Bighana v. Commissioner Uttarakhand State GST Commissionerate Dehradun

  Record only

  WPMS/123/2023·13 Jan 2023

• M/S Nandani Construction v. The State Of Uttarakhand

  Record only

  WPMS/136/2023·12 Jan 2023

• M/S Sandeep Painuly Gstin v. Commissioner State Goods And Services Tax Commissionerate Dehradun

  Record only

  WPMS/142/2023·12 Jan 2023

• M/S Jay Maa Renuka Construction And Supplier v. Commissioner Uttarakhand State GST Commissionerate Dehradun

  Record only

  WPMS/145/2023·12 Jan 2023

• M/S Vijay Verma Jewellers Gstin v. Commissioner Stte Goods And Services Tax Commissionerate Dehradun

  Record only

  WPMS/102/2023·10 Jan 2023

• M/S Zuni Enterprises Gstin v. Commissioner State Goods And Servicestax Commissionerate Derhadun

  Record only

  WPMS/103/2023·10 Jan 2023

• M/S Shirdi Packaging v. Commissioner State Goods And Services Tax Commissionerate Dehradun

  Record only

  WPMS/75/2023·10 Jan 2023

• Vipin Kumar Agarwal Through Its Sole Proprietor v. The Commissioner State Tax

  Record only

  WPMS/295/2022·10 Jan 2023

• Ankur S Aggarwal And Co. Dehradun v. The Commissioner State Tax Department Of GST Dehradun

  Record only

  WPMS/291/2022·10 Jan 2023

• Vikram Singh v. The Commissioner State Tax

  Record only

  WPMS/277/2022·10 Jan 2023

• K G N Brick Works v. Commissioner State Goods And Services Tax Commissionerate Dehradun

  Record only

  WPMS/3323/2022·7 Jan 2023

• Kailash Thapliyal v. Assistant Commissioner State Tax Officer

  Record only

  WPMS/79/2023·7 Jan 2023

• Kavindra Singh v. Superintendent Tax Srinagar Roorkee

  Record only

  WPMS/21/2023·5 Jan 2023

• Mukesh Chawla v. Superintendent Central Goods And Service Tax

  Record only

  WPMS/28/2023·5 Jan 2023

• Muskan Jham v. Assistant Commissioner State Tax

  Record only

  WPMS/3508/2022·3 Jan 2023

• M/S Tomer Enterprises Through Its Proprietor v. State Tax Officer Sector 3 And Other Old Building First Floor Roshnabad Haridwar

  Record only

  WPMS/3477/2022·2 Jan 2023