BharatTaxGST

Uttarakhand High Court GST Judgments — 2023

142 judgments, newest first. Page 2 of 2.

Gulab Singh vs. State Tax Officer State Goods And Services Tax

WPMS/493/2023HC Uttarakhand27 Feb 2023

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Vijay Ram Nautiyal vs. Assisstant Commissioner State Goods And Services Tax

WPMS/485/2023HC Uttarakhand27 Feb 2023

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Tara Chand J V Gstin vs. Commissioner State Goods And Services Tax Commissionerate Dehradun

WPMS/522/2023HC Uttarakhand25 Feb 2023

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ashoka Foam Multiplast Private LTD vs. The New INDIA Assurance Company LTD

ARBAP/42/2022HC Uttarakhand24 Feb 2023

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI

M/S Ravi Enterprises vs. The Commissioner Of State Tax

WPMS/141/2023HC Uttarakhand23 Feb 2023

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Chater Singh Gstin vs. Commissioner State Goods And Services Tax

WPMS/475/2023HC Uttarakhand23 Feb 2023

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

M/S Advitya Techno Solution PVT LTD Through Its Director vs. State Of Uttarakhand

WPMS/1273/2022HC Uttarakhand22 Feb 2023

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE RAVINDRA MAITHANI

S Y Vehicle Testing Services Doiwala Dehradun vs. State Of Uttarakhand

WPMS/1722/2022HC Uttarakhand22 Feb 2023

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE RAVINDRA MAITHANI

M/S Ratan Singh Gstin vs. Commissioner State Goods And Services Tax

WPMS/426/2023HC Uttarakhand20 Feb 2023

Bench: HON'BLE MR. JUSTICE SHARAD KUMAR SHARMA

M/S Kamlesh Nayal Gstin vs. Commissioner State Goods And Services Tax

WPMS/425/2023HC Uttarakhand20 Feb 2023

Bench: HON'BLE MR. JUSTICE SHARAD KUMAR SHARMA

M/S Himalay Singh Gstin vs. Commissioner State Goods And Services Tax

WPMS/427/2023HC Uttarakhand20 Feb 2023

Bench: HON'BLE MR. JUSTICE SHARAD KUMAR SHARMA

M/S Manish Exclusive Gstin vs. Commissioner State Goods And Services Tax Commissionerate Dehradun

WPMS/387/2023HC Uttarakhand20 Feb 2023

Bench: HON'BLE MR. JUSTICE SHARAD KUMAR SHARMA

Cube Corporation Gstin vs. Commissioner State Goods And Services Tax

WPMS/20/2023HC Uttarakhand16 Feb 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

M/S Om Shree Kelaveer Stone Crusher Gstin vs. Commissioner State Goods And Services Tax Commissionerate Dehradun

WPMS/391/2023HC Uttarakhand16 Feb 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

Shri Ram Arcade Gstin vs. Commissioner State Goods And Services Tax Commissionerate Dehradun

WPMS/366/2023HC Uttarakhand16 Feb 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

M/S Chandra And Company Gstin vs. Commissioner State Goods And Services Tax Commissionerate Dehradun

WPMS/367/2023HC Uttarakhand16 Feb 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

Kripal Singh Aswal vs. Commissioner State Goods And Service Tax

WPMS/383/2023HC Uttarakhand16 Feb 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

Karam Singh vs. Assistant Commissioner Central Excise Division Haldwani

WPMS/3035/2018HC Uttarakhand15 Feb 2023

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI

M/S Excellent Garments Gstin vs. Commissioner State Goods And Services Tax Commissionerate Dehradun

WPMS/341/2023HC Uttarakhand15 Feb 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

M/S Bhavya General Suppliers Through Its Proprietor vs. State Of Uttarakhand

WPMS/353/2023HC Uttarakhand15 Feb 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

Ujjwal Enterprises Through Its Proprietor Poonam Verma vs. State Of Uttarakhand

WPMS/354/2023HC Uttarakhand15 Feb 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

M/S Shanu Enterprises Having Its Registered Office vs. Chief Commissioner Customs And Central GST

WPMS/292/2023HC Uttarakhand01 Feb 2023

Bench: HON'BLE MR. JUSTICE SHARAD KUMAR SHARMA

Mayank Agrawal vs. The Superintendent Central Goods And Service Tax

WPMS/203/2023HC Uttarakhand13 Jan 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

S A Traders vs. Commissioner State Goods And Services Tax

WPMS/113/2023HC Uttarakhand13 Jan 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

M/S Uttarakhand Good Carrier Gstin vs. The State Of Uttarakhand

WPMS/186/2023HC Uttarakhand13 Jan 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

Manbeer Singh Bighana vs. Commissioner Uttarakhand State GST Commissionerate Dehradun

WPMS/123/2023HC Uttarakhand13 Jan 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

M/S Nandani Construction vs. The State Of Uttarakhand

WPMS/136/2023HC Uttarakhand12 Jan 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

M/S Sandeep Painuly Gstin vs. Commissioner State Goods And Services Tax Commissionerate Dehradun

WPMS/142/2023HC Uttarakhand12 Jan 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

M/S Jay Maa Renuka Construction And Supplier vs. Commissioner Uttarakhand State GST Commissionerate Dehradun

WPMS/145/2023HC Uttarakhand12 Jan 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

M/S Vijay Verma Jewellers Gstin vs. Commissioner Stte Goods And Services Tax Commissionerate Dehradun

WPMS/102/2023HC Uttarakhand10 Jan 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

M/S Zuni Enterprises Gstin vs. Commissioner State Goods And Servicestax Commissionerate Derhadun

WPMS/103/2023HC Uttarakhand10 Jan 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

M/S Shirdi Packaging vs. Commissioner State Goods And Services Tax Commissionerate Dehradun

WPMS/75/2023HC Uttarakhand10 Jan 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

Vipin Kumar Agarwal Through Its Sole Proprietor vs. The Commissioner State Tax

WPMS/295/2022HC Uttarakhand10 Jan 2023

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI

Ankur S Aggarwal And Co. Dehradun vs. The Commissioner State Tax Department Of GST Dehradun

WPMS/291/2022HC Uttarakhand10 Jan 2023

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI

Vikram Singh vs. The Commissioner State Tax

WPMS/277/2022HC Uttarakhand10 Jan 2023

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI

K G N Brick Works vs. Commissioner State Goods And Services Tax Commissionerate Dehradun

WPMS/3323/2022HC Uttarakhand07 Jan 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

Kailash Thapliyal vs. Assistant Commissioner State Tax Officer

WPMS/79/2023HC Uttarakhand07 Jan 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

Manoj Kumar Dalakoti Contractor Gstin vs. Commissioner State Goods And Services Tax

WPMS/3315/2022HC Uttarakhand05 Jan 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

Kavindra Singh vs. Superintendent Tax Srinagar Roorkee

WPMS/21/2023HC Uttarakhand05 Jan 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

Mukesh Chawla vs. Superintendent Central Goods And Service Tax

WPMS/28/2023HC Uttarakhand05 Jan 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

Muskan Jham vs. Assistant Commissioner State Tax

WPMS/3508/2022HC Uttarakhand03 Jan 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

M/S Tomer Enterprises Through Its Proprietor vs. State Tax Officer Sector 3 And Other Old Building First Floor Roshnabad Haridwar

WPMS/3477/2022HC Uttarakhand02 Jan 2023

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

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