Ankur S Aggarwal And Co. Dehradun v. The Commissioner State Tax Department Of GST Dehradun

Court: Uttarakhand High Court
Case number: WPMS/291/2022
Date of judgment: 10 Jan 2023
Bench: HON'BLE MR. JUSTICE VIPIN SANGHI
Petitioner: ANKUR S AGGARWAL AND CO. DEHRADUN
Respondent: THE COMMISSIONER STATE TAX DEPARTMENT OF GST DEHRADUN
CNR: UKHC010018212022

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