Uttarakhand High Court GST Judgments — 2024

188 judgments, newest first. Page 2 of 2.

Mshimalyan Energy Solution vs. Assistant Commissioner

WPMS/1478/2024HC Uttarakhand21 Jun 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Govind Bhushan Batra vs. State Tax Officer

WPMS/1597/2024HC Uttarakhand21 Jun 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Suneel Kumar vs. Commissioner Central Goods And Services Tax Commissionerate

WPMS/1573/2024HC Uttarakhand20 Jun 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Sharma And Company vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/1563/2024HC Uttarakhand18 Jun 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Pankaj Joshi Deceased vs. Assistant Commissioner

WPMS/1413/2024HC Uttarakhand14 Jun 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Bhupal Singh Kanwal vs. State Of Uttarakhand

SPA/177/2024HC Uttarakhand13 Jun 2024

Bench: HON'BLE MS. JUSTICE RITU BAHRI,HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Ajaypal Singh Yadav vs. Deputy Commissioner

SPA/142/2024HC Uttarakhand13 Jun 2024

Bench: HON'BLE MS. JUSTICE RITU BAHRI,HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Shree Vinayak Associates vs. Chief Commissioner

WPMS/1515/2024HC Uttarakhand13 Jun 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Riddi Siddi Traders vs. Commissioner State Goods And Services Tax Commissionerate Dehradun

WPMS/1502/2024HC Uttarakhand12 Jun 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Mikrani Old Motor Parts vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/1507/2024HC Uttarakhand12 Jun 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Vividways Venditare INDIA Private Limited vs. The Commissioner

WPMS/1461/2024HC Uttarakhand11 Jun 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Pilot Industries Limited vs. Assistant Commissioner

SPA/180/2024HC Uttarakhand11 Jun 2024

Bench: HON'BLE MS. JUSTICE RITU BAHRI,HON'BLE MR. JUSTICE RAKESH THAPLIYAL

The Soaring Kites Paragliding vs. Commissioner Uttarakhand State Goods And Services Tax Commissionerate

WPMS/1449/2024HC Uttarakhand10 Jun 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

M/S Irvine Polymers PVT. LTD vs. State Of Uttarakhand

WPMS/1121/2024HC Uttarakhand05 Jun 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Sajal Kumar Dutta vs. State Tax Officer

WPMS/1404/2024HC Uttarakhand05 Jun 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Red Fox Hotel Dehradun vs. Deputy Commissioner Sib Ent

WPMS/1266/2024HC Uttarakhand05 Jun 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Lalit Hotel And Fal Sanrakshan Udyog vs. Commissioner

WPMS/1382/2024HC Uttarakhand04 Jun 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ashirwad Enterprises And Screening Plant vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/1377/2024HC Uttarakhand03 Jun 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

State Of Uttarakhand vs. Commissioner Central Goods And Service Tax

WPMS/1350/2024HC Uttarakhand24 May 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Sigma Services vs. Commissioner

WPMS/1365/2024HC Uttarakhand24 May 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Pentaa Realtors Private Limited vs. Commissioner Central Goods And Services Tax Commissionerate

WPMS/1216/2024HC Uttarakhand21 May 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Anmol Aggarwal vs. State Of Uttarakhand

WPMS/1264/2024HC Uttarakhand17 May 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Dayvita Consumer Private Limited vs. Commissioner State Goods And Service Tax

WPMS/1157/2024HC Uttarakhand17 May 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Upreti Furniture And General Order Supplier Gstin vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/995/2024HC Uttarakhand17 May 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Le Reve Valley vs. Commissioner Central Goods And Services Tax Commissionerate

WPMS/1225/2024HC Uttarakhand16 May 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Roshani Sharma vs. Assistant Commissioner Central Goods And Service Tax

WPMS/1161/2024HC Uttarakhand15 May 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Govt Iti Kashipur vs. Assistant Commissioner State Goods And Service Tax

WPMS/1018/2024HC Uttarakhand15 May 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ganeshkripa Infradeveloper Private Limited vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/1221/2024HC Uttarakhand14 May 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Bhole Baba Oroganic Dairy Milk Private Limited vs. Commissioner Of The SGST

WPMS/860/2024HC Uttarakhand07 May 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Thakur Singh vs. Superintendent CGST Sector 1

WPMS/1014/2024HC Uttarakhand06 May 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Hawkeye Infracare vs. Deputy Commissioner State Goods And Service Tax

SPA/101/2024HC Uttarakhand03 May 2024

Bench: HON'BLE MS. JUSTICE RITU BAHRI,HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Subhash Singh vs. Deputy Commissioner State Goods And Service Tax

SPA/100/2024HC Uttarakhand03 May 2024

Bench: HON'BLE MS. JUSTICE RITU BAHRI,HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Alp Overseas PVT LTD vs. State Of Uttarakhand

WPMB/137/2024HC Uttarakhand02 May 2024

Bench: HON'BLE MS. JUSTICE RITU BAHRI,HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Himalay Green Infratech Private Limited vs. Commissioner State Goods And Services Tax Commissionerate Dehradun

WPMS/1074/2024HC Uttarakhand26 Apr 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Taneja Kirana Store vs. Commissioner State Goods And Services Tax

WPMS/1030/2024HC Uttarakhand23 Apr 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Deepa Mamgai vs. Superintendent Central Goods And Services Tax

WPMS/971/2024HC Uttarakhand16 Apr 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

M/S V P Enterprises vs. State Tax Officer

WPMS/881/2024HC Uttarakhand16 Apr 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Phani Biswas Gstin vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/981/2024HC Uttarakhand16 Apr 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Dinesh Chandra Sharma vs. Commissioner Central Goods And Services Tax Commissionerate

WPMS/931/2024HC Uttarakhand15 Apr 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Sara Eminent vs. Commissioner Uttarakhand State GST Commissionerate

WPMS/352/2024HC Uttarakhand10 Apr 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Om Auto Wheels vs. Commissioner Central Goods And Service Tax Commissionerate

WPMS/850/2024HC Uttarakhand04 Apr 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

M/S Horizon Packs PVT. LTD vs. Union Of INDIA

WPMS/525/2024HC Uttarakhand03 Apr 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Saffire Infratech vs. Commissioner State Goods And Service Tax Dehradun Uttarakhand

WPMS/812/2024HC Uttarakhand03 Apr 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Rajesh Singh Kutiyal vs. State Tax Officer

WPMS/707/2024HC Uttarakhand02 Apr 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Gurunanak Enterprises vs. State Tax Officer

WPMS/813/2024HC Uttarakhand01 Apr 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

R B Company vs. Commissioner State Goods And Service Tax Commissionerate

WPMS/795/2024HC Uttarakhand22 Mar 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

M/S Dinesh Chauhan vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/730/2024HC Uttarakhand21 Mar 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

M/S Surendra Singh Chauhan vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/739/2024HC Uttarakhand21 Mar 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Heera Verma vs. State Tax Officer

WPMS/710/2024HC Uttarakhand18 Mar 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Gagan Collections Gstin vs. Commissioner Central Goods And Service Tax Commissionerate

WPMS/675/2024HC Uttarakhand13 Mar 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

M/S El Interio vs. Commissioner, Central Goods And Services Tax Commissionerate

WPMS/468/2024HC Uttarakhand13 Mar 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Sundarpal vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/643/2024HC Uttarakhand13 Mar 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Hemant Singh vs. Superintendent Central Goods And Services Tax

WPMS/646/2024HC Uttarakhand11 Mar 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Autolite Manufacturing Limited vs. State Tax Officer

WPMS/638/2024HC Uttarakhand11 Mar 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Devendra Kumar Sharma vs. Assistant Commissioner

WPMS/636/2024HC Uttarakhand11 Mar 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Chhaya Bhatia vs. Commissioner, Central Goods And Service Tax

WPMS/502/2024HC Uttarakhand05 Mar 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Bachan Singh Rangar vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/596/2024HC Uttarakhand05 Mar 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ummed Singh Panwar vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/564/2024HC Uttarakhand01 Mar 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Krishna Electricals And Engineers vs. Commissioner Central Goods And Service Tax

WPMS/541/2024HC Uttarakhand29 Feb 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Lalit Singh Bathiyal Contractor vs. Commissioner, State Goods And Service Tax Commissionerate

WPMS/428/2024HC Uttarakhand29 Feb 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ramesh Singh Contractor vs. Commissioner, State Goods And Services Tax Commissionerate

WPMS/426/2024HC Uttarakhand28 Feb 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Kundan Singh Dasila Contractor vs. Commissioner, State Goods And Service Tax Commissionerate

WPMS/424/2024HC Uttarakhand28 Feb 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Unnati Enterprises Gstin vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/2777/2023HC Uttarakhand27 Feb 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Pundir Builders vs. Commissioner, State Goods And Services Tax Commissionerate

WPMS/510/2024HC Uttarakhand27 Feb 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

M/S Tej Singh Chilwal Contractor vs. Commissioner, State Goods And Services Tax Commissionerate

WPMS/504/2024HC Uttarakhand27 Feb 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Abdul Rauf Contractor vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/93/2024HC Uttarakhand23 Feb 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Anusuya Prasad Nautiyal vs. Union Of INDIA

WPMB/201/2023HC Uttarakhand21 Feb 2024

Bench: HON'BLE MS. JUSTICE RITU BAHRI,HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Anusuya Prasad vs. State Of Uttarakhand

WPMB/281/2023HC Uttarakhand21 Feb 2024

Bench: HON'BLE MS. JUSTICE RITU BAHRI,HON'BLE MR. JUSTICE RAKESH THAPLIYAL

M/S Kedar Enterprises vs. Commissioner, State Goods And Service Tax

WPMS/408/2024HC Uttarakhand20 Feb 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Mohammad Wajid vs. State Tax Officer

WPMS/355/2024HC Uttarakhand19 Feb 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

M N Gupta Agencies vs. The Union Of INDIA

WPMS/361/2024HC Uttarakhand15 Feb 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Gold Sunshine Agro Tech Services Private Limited vs. The Commissioner State Goods And Services Tax

WPMS/238/2024HC Uttarakhand15 Feb 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Akshay Mehta vs. Superintendent Central Goods And Services Tax

WPMS/165/2024HC Uttarakhand15 Feb 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

U K Group vs. Commissioner Central Good And Service Tax

WPMS/3552/2023HC Uttarakhand14 Feb 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Tohid Royal Auto Service Center Gstin vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/310/2024HC Uttarakhand06 Feb 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Ramesh Chandra Tripathi vs. State Of Uttarakhand

BA1/2610/2023HC Uttarakhand05 Feb 2024

Bench: HON'BLE MR. JUSTICE PANKAJ PUROHIT

Mohana Traders Gstin vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/257/2024HC Uttarakhand31 Jan 2024

Bench: HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Ms Nawab Contractor Gstin vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/282/2024HC Uttarakhand31 Jan 2024

Bench: HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Ms Faim Uddin Gstin vs. Commissioner State Goods And Service Tax Dehradun

WPMS/137/2024HC Uttarakhand11 Jan 2024

Bench: HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Medisoft Pharma vs. Commissioner Uttarakhand State GST Commissionerate

WPMS/123/2024HC Uttarakhand11 Jan 2024

Bench: HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Shree Vasu Steels PVT LTD vs. Commissioner Of The SGST

WPMS/3614/2023HC Uttarakhand11 Jan 2024

Bench: HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Shree Vasu Steels PVT LTD vs. Commissioner Of SGST

WPMS/3593/2023HC Uttarakhand11 Jan 2024

Bench: HON'BLE MR. JUSTICE RAKESH THAPLIYAL

M/S Rachna Enterprises Gstin vs. Commissioner State Goods And Services Tax Commissionerate Dehradun

WPMS/482/2023HC Uttarakhand10 Jan 2024

Bench: HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Ms Excel Enterprises vs. Commissioner State Goods And Services Tax Commissionerate

WPMS/55/2024HC Uttarakhand08 Jan 2024

Bench: HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Dinesh Lal vs. Assistant Commissioner State Tax Rudraprayag

WPMS/3589/2023HC Uttarakhand08 Jan 2024

Bench: HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Bhagwati Prasad Raturi vs. State Of Uttarakhand

WPMS/3609/2023HC Uttarakhand06 Jan 2024

Bench: HON'BLE MR. JUSTICE RAKESH THAPLIYAL

Rubina vs. State Of Uttarakhand

WPCRL/19/2024HC Uttarakhand05 Jan 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE VIVEK BHARTI SHARMA

Deepak Mehta vs. State Of Uttarakhand

BA1/2566/2023HC Uttarakhand02 Jan 2024

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI

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