BharatTaxGST

Uttarakhand High Court GST Judgments — 2025

215 judgments, newest first. Page 3 of 3.

M/S Ankita Construction vs. State Of Uttarakhand

WPMB/79/2025HC Uttarakhand17 Mar 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Amit Kumar Garg Gstin vs. Commissioner State Goods And Services Tax

WPMB/80/2025HC Uttarakhand17 Mar 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Asu Sport Having Its Place Of Business vs. State Of Uttarakhand

WPMB/71/2025HC Uttarakhand17 Mar 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ALOK MAHRA

Shri Baba Shyam Stone Crusher PVT LTD vs. State Of Uttarakhand

WPMB/65/2025HC Uttarakhand12 Mar 2025

Bench: HON'BLE MR JUSTICE G. NARENDAR,HON'BLE MR. JUSTICE ASHISH NAITHANI

Bhandari Construction Gstin vs. Commissioner State Goods And Services Tax

WPMS/612/2025HC Uttarakhand25 Feb 2025

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI

M/S Anshul Enterprises Through Its Proprietor vs. State Tax Officer

WPMB/39/2025HC Uttarakhand24 Feb 2025

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE ASHISH NAITHANI

M/S Ursa Business Solutions And Consulting Private Limited vs. The Assistant Commissioner

WPMS/468/2025HC Uttarakhand14 Feb 2025

Bench: HON'BLE MR. JUSTICE ALOK KUMAR VERMA

Ravindra Singh Gariya vs. State Of Uttarakhand

WPMS/474/2025HC Uttarakhand14 Feb 2025

Bench: HON'BLE MR. JUSTICE ALOK KUMAR VERMA

Rajendar Kumar vs. Assistant Commissioner Central Goods And Service Tax

WPMS/101/2025HC Uttarakhand10 Feb 2025

Bench: HON'BLE MR. JUSTICE ALOK KUMAR VERMA

M/S Mangalam Associates Gstin vs. Commissioner State Goods And Services

WPMS/189/2025HC Uttarakhand10 Feb 2025

Bench: HON'BLE MR. JUSTICE ALOK KUMAR VERMA

Washim Raza Khan vs. State Of Uttarakhand

ABA/1046/2023HC Uttarakhand07 Jan 2025

Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI

Ghai Wheel Movers Gstin vs. Commissioner State Goods And Service Tax Commissionerate

WPMS/1191/2024HC Uttarakhand03 Jan 2025

Bench: HON'BLE MR. JUSTICE ALOK KUMAR VERMA

M/S Kuldeep Singh Contractor vs. Commissioner Central Goods And Services Tax

WPMS/3546/2024HC Uttarakhand03 Jan 2025

Bench: HON'BLE MR. JUSTICE ALOK KUMAR VERMA

M/S Narayan Singh Patni Contractor vs. Commissioner, CGST

WPMS/3701/2024HC Uttarakhand03 Jan 2025

Bench: HON'BLE MR. JUSTICE ALOK KUMAR VERMA

M/S Oneshwar Construction vs. State Tax Offier Rishikesh

WPMS/3637/2024HC Uttarakhand02 Jan 2025

Bench: HON'BLE MR. JUSTICE ALOK KUMAR VERMA

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