Ghai Wheel Movers Gstin vs. Commissioner State Goods And Service Tax Commissionerate
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2025:UHC:43 SL. No. Date Office Notes, reports, orders or proceedings or directions and Registrar’s order with Signatures COURT’S OR JUDGE’S ORDERS
2025
WPMS No.1191 of 2024 Alok Kumar Verma, J.
Heard Mr. Tarun Pande, learned counsel for the petitioner and Mr. Mohit Maulekhi, learned Brief Holder for the respondents.
Mr. Tarun Pande, Advocate, submitted that an appeal under Section 107 of the Uttarakhand Goods and Services Tax, 2017 has been filed by the petitioner. Therefore, he has requested to permit the petitioner to withdraw the present writ petition.
The said submission has not been opposed by the respondents.
Present Writ Petition (WPMS No.1191 of 2024) is dismissed as withdrawn.
(Alok Kumar Verma, J.) Pant/ 03.01.2025
2025:UHC:43
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