Uttarakhand High Court GST Judgments — 2026

320 judgments, newest first. Page 1 of 4.

M/S Crs Builders Private Limited vs. Commissioner State Goods And Services Tax

WPMB/923/2026HC Uttarakhand02 Nov 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Noore Manpower Services vs. Commissioner Central Goods And Services Tax

WPMB/922/2026HC Uttarakhand02 Nov 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Maa Bhawani Minrals vs. Commissioner Central Goods And Services Tax

WPMB/921/2026HC Uttarakhand02 Nov 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Kotdwar Steel Limited vs. Office Of Hte Deputy Commissioner

WPMB/47/2025HC Uttarakhand28 Oct 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Kotdwar Steel Limited vs. Office Of The Deputy Commissioner

WPMB/95/2025HC Uttarakhand28 Oct 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Kotdwar Steel Limited vs. Office Of The Deputy Commissioner

WPMB/48/2025HC Uttarakhand28 Oct 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Santa Singh vs. Superintendent

WPMB/888/2026HC Uttarakhand27 Oct 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Azaad Builders vs. Assistant Commissioner SGST

WPMB/875/2026HC Uttarakhand27 Oct 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Monolith Resorts Private Limited vs. The Commissioner

WPMB/437/2026HC Uttarakhand26 Oct 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Kalra Traders vs. Union Of INDIA

WPMB/879/2026HC Uttarakhand26 Oct 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Isoft vs. The Commissioner State Tax

WPMB/883/2026HC Uttarakhand26 Oct 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Sita Enterprises vs. Office Of The Commissioner

WPMB/898/2026HC Uttarakhand26 Oct 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Sh Umang Uniyal vs. Commissioner Department Of Central Goods And Services Tax

WPMB/896/2026HC Uttarakhand16 Oct 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Abbal Dass Arya vs. Commissioner State Goods And Services Tax Commissioner

WPMB/889/2026HC Uttarakhand15 Oct 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Dc Security Services vs. Commissioner Of Central Goods And Services Tax

WPMB/882/2026HC Uttarakhand14 Oct 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Shreekanth Enterprises vs. Joint Commissioner Appeals

WPMB/769/2026HC Uttarakhand14 Oct 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Gopal Datt vs. Vishal Kumar Sharma

AO/252/2025HC Uttarakhand13 Oct 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S National Book Distributors vs. Assistant Commissioner State Tax

WPMB/866/2026HC Uttarakhand13 Oct 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Grover Developers vs. The Commissioner State Tax

WPMB/872/2026HC Uttarakhand12 Oct 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ram Dutt vs. The Commissioner Uttarakhand State GST Commissionerate

WPMB/860/2026HC Uttarakhand09 Oct 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE PANKAJ PUROHIT

Atul Kumar vs. The Superintendent

WPMB/873/2026HC Uttarakhand08 Oct 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Vasu Chauhan vs. State Of Uttarakhand

WPPIL/135/2026HC Uttarakhand08 Oct 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Neeraj Massey vs. Assistant Commissioner

WPMB/863/2026HC Uttarakhand07 Oct 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Devendra Singh Kanyal vs. Assistant Commissioner

WPMB/865/2026HC Uttarakhand07 Oct 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Corbett Kyari Jungle Resort vs. The State Tax Officer

WPMB/856/2026HC Uttarakhand06 Oct 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S N B Enterprises vs. The Assistant Commissioner

WPMB/857/2026HC Uttarakhand06 Oct 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Subhash Sana vs. Deputy Commissioner

WPMB/851/2026HC Uttarakhand05 Oct 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Nikhil Gupta vs. The Assistant Commissioner

WPMB/847/2026HC Uttarakhand05 Oct 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Uttam Traders And Supplairs vs. The Commissioner State Tax

WPMB/833/2026HC Uttarakhand30 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S M N Medical Store vs. The Commissioner State Tax Headquaters

WPMB/839/2026HC Uttarakhand30 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Gopal Datt Sharma vs. The Commissioner State Tax

WPMB/834/2026HC Uttarakhand30 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Chandra Shekhar Pandey vs. State Tax Officer

WPMB/835/2026HC Uttarakhand30 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Dasila Dhaba vs. Commissioner Central Goods And Services Tax

WPMB/836/2026HC Uttarakhand30 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Madan Singh Kathayat Contractor vs. Commissioner State Goods And Services Tax

WPMB/832/2026HC Uttarakhand30 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Apex Packing Solutions vs. Deputy Commissioner

WPMB/821/2026HC Uttarakhand29 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Anil Bhandari vs. Commissioner Central Goods And Service Tax

WPMB/823/2026HC Uttarakhand29 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Shree Balaji Stone Industries vs. Superintendent Central Goods And Services Tax

WPMB/826/2026HC Uttarakhand29 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Kanhiya Lal vs. Commissioner Uttarakhan State Goods And Services Dehradun

WPMB/825/2026HC Uttarakhand29 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Balam Singh vs. Commissioner State Goods And Services Tax

WPMB/824/2026HC Uttarakhand29 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Manoj Kumar vs. Commissioner Central Goods And Services Dehradun

WPMB/822/2026HC Uttarakhand29 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Deepanjan Guhamajumder vs. State Of Uttarakhand

WPMS/2933/2026HC Uttarakhand28 Sept 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Bankelal Chaudhary vs. The Commissioner Central Goods And Services Tax And Central Excise

WPMB/811/2026HC Uttarakhand28 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Krazy Kitchen vs. Commissioner State Goods And Services Tax

WPMB/818/2026HC Uttarakhand28 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Bakshi Timber vs. State Of Uttarakhand

WPMB/807/2026HC Uttarakhand24 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Shivtara Settering Services vs. Commissioner State Tax Uttarakhand

WPMB/797/2026HC Uttarakhand24 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE ALOK MAHRA

Sushanta Kumar Sana vs. Assistant Commissioner

WPMB/801/2026HC Uttarakhand24 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE ALOK MAHRA

Subhash Sana vs. Deputy Commissioner

WPMB/802/2026HC Uttarakhand24 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE ALOK MAHRA

Deepak vs. State Tax Officer

WPMB/799/2026HC Uttarakhand24 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE ALOK MAHRA

Sushanta Kumar Sana vs. Deputy Commissioner

WPMB/800/2026HC Uttarakhand24 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE ALOK MAHRA

Dalip Singh vs. Commissioner State Goods And Services Tax

WPMB/793/2026HC Uttarakhand24 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE ALOK MAHRA

M/S Surbhi Enterprises vs. Deputy Commissioner State Tax Range

WPMB/733/2026HC Uttarakhand23 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ram Singh Patel vs. The Commissioner State Tax

WPMB/787/2026HC Uttarakhand22 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Govind Singh vs. State Tax Officer

WPMB/760/2026HC Uttarakhand21 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Priya Agarwal vs. State Tax Officer

WPMB/786/2026HC Uttarakhand21 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Darpan Construction And Suppliers vs. State Of Uttarakhand

WPMB/784/2026HC Uttarakhand18 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Kirpal Singh vs. The State Of Uttarakhand

WPMB/766/2026HC Uttarakhand17 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Shivtara Developers vs. State Of Uttarakhand

WPMB/767/2026HC Uttarakhand17 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Shivtara Developers vs. State Of Uttarakhand

WPMB/777/2026HC Uttarakhand17 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Shivtara Developers vs. State Of Uttarakhand

WPMB/776/2026HC Uttarakhand17 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S New Fashion Garments vs. State Of Uttarakhand

WPMB/768/2026HC Uttarakhand17 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Hills Ila Private Limited vs. Superintendent Central Goods And Services Tax

WPMB/765/2026HC Uttarakhand17 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Devbhoomi Air Conditioning Private Limited vs. Assistant Commissioner State Tax

WPMB/761/2026HC Uttarakhand16 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Sindh Traders vs. The Commissioner State Tax

WPMB/755/2026HC Uttarakhand15 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Sindhi Traders vs. The Commissioner State Tax

WPMB/752/2026HC Uttarakhand15 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Divergent Industries Private Limited vs. State Of Uttarakhand

WPMB/707/2026HC Uttarakhand10 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Shri Shyam Engineers Solution vs. The State Of Uttarakhand

WPMB/742/2026HC Uttarakhand10 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Vijay Prakash vs. Uttarakhand Jal Sansthan

WPMS/2676/2026HC Uttarakhand09 Sept 2026

Bench: HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Nand Kishore Garg vs. Assistant Commissioner

WPMB/704/2026HC Uttarakhand09 Sept 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SIDDHARTHA SAH

M/S Shivtara Developers vs. State Of Uttarakhand

WPMB/702/2026HC Uttarakhand09 Sept 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SIDDHARTHA SAH

Rajpal Singh Rana vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/738/2026HC Uttarakhand09 Sept 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SIDDHARTHA SAH

M/S New Shri Rama Enterprises vs. Assistant Commissioner State Goods And Services Tax

WPMB/709/2026HC Uttarakhand09 Sept 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SIDDHARTHA SAH

Harish Singh Rawat vs. State Tax Officer

WPMB/720/2026HC Uttarakhand07 Sept 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SIDDHARTHA SAH

M/S Aifaa Wood Products vs. Commissioner CGST

WPMB/963/2025HC Uttarakhand03 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Deepa Devi vs. Assistant Commissioner

WPMB/716/2026HC Uttarakhand03 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Tamanna Manral vs. Superintendent Central Goods And Services Tax

WPMB/712/2026HC Uttarakhand02 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Feel Good Timber vs. The Commissioner Central Goods And Service Tax Dehradun

WPMB/710/2026HC Uttarakhand02 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Shri Radhey Traders vs. Superintendent CGST

WPMB/705/2026HC Uttarakhand02 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Annapurna Gupta vs. Joint Commissioner State Goods And Services Tax

WPMB/682/2026HC Uttarakhand01 Sept 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Puran Singh vs. Commissioner Uttarakhand State Goods And Services Tax

WPMS/1486/2023HC Uttarakhand31 Aug 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Sri Digambar Singh Bisht vs. Central Board Of Indirect Tax And Customs

WPMS/1040/2023HC Uttarakhand31 Aug 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Sri Anand Kumar vs. Central Board Of Indirect Tax And Customs

WPMS/1929/2023HC Uttarakhand31 Aug 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Sharad Chand Enterprises vs. Central Board Of Indirect Tax And Customs

WPMS/1930/2023HC Uttarakhand31 Aug 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Sri Jagat Singh Bisht vs. Central Board Of Indirect Tax And Customs

WPMS/1924/2023HC Uttarakhand31 Aug 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Sri Govind Chandra Joshi vs. Central Board Of Indirect Tax And Customs

WPMS/1444/2023HC Uttarakhand31 Aug 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

M/S Aarna Healthcare vs. Commissioner Central Goods And Service Tax

WPMB/703/2026HC Uttarakhand31 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Zahir Ahmad vs. State Of Uttarakhand

WPMS/1429/2023HC Uttarakhand25 Aug 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Chanchal Singh vs. State Of Uttarakhand

WPMB/690/2026HC Uttarakhand24 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SIDDHARTHA SAH

M/S Aanjaneya Mineral vs. Union Of INDIA

WPMB/687/2026HC Uttarakhand21 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Ms Sunil Traders vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/10/2026HC Uttarakhand20 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Sudama Hardware vs. State Of Uttarakhand

WPMS/3306/2024HC Uttarakhand20 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Poorchand Singh vs. Commissioner Uttarakhand GST

WPMB/669/2026HC Uttarakhand18 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Holy Angel Law College vs. Veer Madho Singh Bhandari Uttarakhand Technical University

WPMS/2279/2026HC Uttarakhand17 Aug 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

City Law College Khelpur vs. Veer Madho Singh Bhandari Uttarakhand Technical University

WPMS/2280/2026HC Uttarakhand17 Aug 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Rbs Law College vs. Veer Madho Singh Bhandari Uttarakhand Technical University

WPMS/2256/2026HC Uttarakhand17 Aug 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Ms Om Sai Construction And Co vs. Commissioner State Goods And Services Tax Commissionerate

WPMB/663/2026HC Uttarakhand14 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

M/S Harak Singh Sole Proprietorship vs. Commissioner Department Of State Goods And Services Tax

WPMB/558/2026HC Uttarakhand14 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Global Shine Enterprises vs. Commissioner GST

WPMB/660/2026HC Uttarakhand13 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Janki Devi vs. Commissioner Goods And Services Tax State GST

WPMB/339/2026HC Uttarakhand13 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Jogendar Veer Singh vs. State Tax Officer

WPMB/82/2025HC Uttarakhand13 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

Kiaan Enterprises vs. Commissioner Goods And Services Tax State GST

WPMB/624/2026HC Uttarakhand12 Aug 2026

Bench: HON'BLE SHRI JUSTICE MANOJ KUMAR GUPTA,HON'BLE MR. JUSTICE SUBHASH UPADHYAY

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