Ms Elegance Engineering v. Commissioner State Goods And Services Tax Commissionerate

Court
Uttarakhand High Court
Case number
WPMB/15/2026
Date of judgment
27 Apr 2026
Bench
HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SIDDHARTHA SAH
Petitioner
MS ELEGANCE ENGINEERING
Respondent
COMMISSIONER STATE GOODS AND SERVICES TAX COMMISSIONERATE
CNR
UKHC010002302026

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