M/S Elegance Engineering v. Commissioner State Goods And Services Tax Commissonerate
- Court
- Uttarakhand High Court
- Case number
- WPMB/9/2026
- Date of judgment
- 27 Apr 2026
- Bench
- HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE SIDDHARTHA SAH
- Petitioner
- M/S ELEGANCE ENGINEERING
- Respondent
- COMMISSIONER STATE GOODS AND SERVICES TAX COMMISSONERATE
- CNR
- UKHC010001832026
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Reproduced from the public record of the Uttarakhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.