Patna High Court GST Judgments — 2016

9 judgments.

• Ujjain Engicon INDIA PVT. LTD. v. State Of Bihar Through Commissioner Of Commercial Taxes And Anr

  Record only

  CWJC/12158/2016·4 Oct 2016

• Tata Projects Limited v. State Of Bihar And Anr

  Record only

  CWJC/14993/2016·6 Sept 2016

• M/S Aman Enterprises v. The State Of Bihar And Ors

  Record only

  CWJC/10809/2016·16 Aug 2016

• Food Corporation Of INDIA v. The State Of Bihar And Ors

  Record only

  CWJC/6379/2014·19 Jul 2016

• M/S Patwari Udyog v. The State Of Bihar And Ors

  Record only

  CWJC/18523/2015·15 Jul 2016

• Padam Gas Distributors v. The State Of Bihar And Anr

  Record only

  CWJC/17216/2015·20 Apr 2016

• M/S. Kanhaiya Traders v. The State Of Bihar And Ors

  Record only

  CWJC/4896/2016·10 Mar 2016

• M/S Hpcl Biofuels Limited v. The State Of Bihar And Ors

  Record only

  CWJC/7823/2015·30 Jan 2016

• M/S Hpcl Biofuels Limited v. The State Of Bihar And Ors

  Record only

  CWJC/7798/2015·30 Jan 2016