Padam Gas Distributors v. The State Of Bihar And Anr
- Court
- Patna High Court
- Case number
- CWJC/17216/2015
- Date of judgment
- 20 Apr 2016
- Bench
- MR. JUSTICE SUDHIR SINGH,MR. JUSTICE RAMESH KUMAR DATTA
- Petitioner
- Padam Gas Distributors
- Respondent
- The State Of Bihar and Anr
- CNR
- BRHC010345022015
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