M/S Hpcl Biofuels Limited v. The State Of Bihar And Ors

Court: Patna High Court
Case number: CWJC/7823/2015
Date of judgment: 30 Jan 2016
Bench: MR. JUSTICE SUDHIR SINGH,MR. JUSTICE RAMESH KUMAR DATTA
Petitioner: M/s Hpcl Biofuels Limited
Respondent: The State Of Bihar and Ors
CNR: BRHC010216972015

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