M/S. Kanhaiya Traders v. The State Of Bihar And Ors

Court: Patna High Court
Case number: CWJC/4896/2016
Date of judgment: 10 Mar 2016
Bench: MR. JUSTICE HEMANT GUPTA,MR. JUSTICE RAMESH KUMAR DATTA
Petitioner: M/s. Kanhaiya Traders
Respondent: The State Of Bihar and Ors
CNR: BRHC010525372016

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