Tata Projects Limited v. State Of Bihar And Anr
- Court
- Patna High Court
- Case number
- CWJC/14993/2016
- Date of judgment
- 6 Sept 2016
- Bench
- MR. JUSTICE AHSANUDDIN AMANULLAH,MR. JUSTICE HEMANT GUPTA
- Petitioner
- Tata Projects Limited
- Respondent
- State Of Bihar and Anr
- CNR
- BRHC010692772016
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