Patna High Court GST Judgments — 2015

5 judgments.

• Kalyanpur Cements Limited v. The State Of Bihar And Ors

  Record only

  CWJC/7230/2015·23 Nov 2015

• H.C.L.Infosystems LTD. v. The State Of Bihar And Ors

  Record only

  CWJC/1743/2015·4 Aug 2015

• H.C.L.Infosystems LTD. v. The State Of Bihar And Ors

  Record only

  CWJC/1744/2015·4 Aug 2015

• Ideal Dealers Private LTD. v. The State Of Bihar And Ors

  Record only

  CWJC/10145/2012·29 Apr 2015

• Shandong Weichai Huaffng Power I PVT. LTD. v. The State Of Bihar And Ors

  Record only

  CWJC/2325/2015·5 Feb 2015